Certificate Course on Public Accountability
Alexis Society has started a Certificate Course on Public Accountability which is the first ever of its kind in India. The objective of the Course is to increase awareness about the Impact of Values on Sustainability, Inclusive Leadership and Community Building. This modular Public Accountability course helps in developing managerial performance.
The mission of this course is to move from teacher-driven learning to student-driven learning; from a teaching process to an advisory process, from memorizing to brainstorming, from passing the tests to lifelong learning, from knowledge transfer to knowledge creation, from competitive learning to collaborative learning.
Course Coverage:
- Doctrine of Public Accountability
- Public Accountability and Organisations
- Public Accountability: An Effective Remedy to Tackle Corruption and for Good Governance
- Transparency and Accountability in Governance through Right to Information
- Public Accountability and Lokpal: Signs of a Maturing Democracy
- Public Accountability and Role of Judiciary
- Public Policy
- Concept of Rights & Duties
Who can pursue?
The Public Accountability training course is designed for
- Students
- Teachers or Academicians
- Lawyers
- Public Administrators or Public Servants
- Journalists
- Civil Society leaders
Registration Deadline: 15th October, 2012
Course Structure
- The Course will be administered through Distance Learning Mode. There will be an Online Examination System. The candidates are required to give the online examination from home, office or cyber café anytime during the time duration, as announced.
- The Duration of Course will be of 6 months. (January-June, 2013)
- The Syllabus is divided into 5 Modules. The Study Material will be dispatched to the registered candidates in the month of December.
- There will be 3 online Exams of 3 hours duration each during these 6 months. The Question Paper will contain objective as well as subjective questions. Each paper will carry 150 marks. There shall be no negative marking.
Course Fees:
For Students |
INR 5,000 |
For Professionals (Teachers or Academicians, Lawyers, Public Administrators or Public Servants, Journalists, Civil Society Leaders) |
INR 7,500 |
Payment Details:
Through Demand Draft Only: Demand Draft of the Course Fee (as applicable) in favour of "Alexis Society" payable at Lucknow should be sent to following address along with the fully filled Application Form:
Alexis Society
108, First Floor, Eldeco Towne,
IIM Road, Lucknow - 226020.
Please mention your Name, Address, E-mail ID and Contact Number on a Cover Letter along with the Demand Draft. Send it through Speed Post, Registered Post or Courier only.
Please send a scanned copy of Demand Draft to info@ccpa.in; payment confirmation will be sent through Email within 7 days of receiving your payment.
Important Dates:
Notification |
10th September, 2012 |
Receipt of Application Form along with the Demand Draft of the fees applicable |
15th October, 2012 |
Notification to Registered Candidates |
31st October, 2012 |
Delivery of Study Material |
31st December, 2012 |
Allotment of Research Topics |
15th January, 2013 |
Online Examination 1 |
2nd week of Feb, 2013 |
Results: Online Examination 1 |
2nd week of March, 2013 |
Online Examination 2 |
2nd week of April, 2013 |
Results: Online Examination 2 |
2nd week of May, 2013 |
Submission of Research Project (in word document of not less than 5000 words) |
2nd week of May, 2013 |
Online Examination 3 |
2nd week of June, 2013 |
Course Completion |
30th June, 2013 |
Overall Results |
2nd week of July, 2013 |
Dispatch of Certificates |
31st July, 2013 |
Felicitation Ceremony |
August, 2013 |
Submission of Form and Fee for Re-appear |
15th September, 2013 |
Contact:
Email: info@ccpa.in
Website: www.ccpa.in
Download Handbook, Syllabus