Capsule Course on "Intellectual Property for Corporate"
The Tech Legal Cell at Symbiosis Law School presents capsule course on Intellectual Property for Corporate.
Date: 27th September, 2012
Venue: Symbiosis Vishwabhavan Auditorium
Tentative Programme:
02:00 pm - 02:05 pm |
Felicitation of Guests |
|
02:06 pm - 02:10 pm |
Welcome Address |
Dr. Shashikala Gurpur Director, SLS, Pune |
02:11 pm - 02:40 pm |
Session I:
IPR Scenario in India |
Dr. Aravind Chinchure
Asst. Vice President - Innovations Reliance Innovation Leadership Centre |
02:41 pm - 02:50 pm |
Question & Answer on Session I |
|
02:51 pm - 03:30 pm |
Session II:
Essentials and Filing procedures of Patent, trademark, copyright and Design |
Adv. Dinesh Jotwani
CEO, National Bar Association of India
Pune |
03:31 pm - 03:40 pm |
Question & Answer on Session II |
|
03:41 pm - 04:00 pm |
Role Play: Filing/Infringement |
Members of Tech Legal Cell, SLS, Pune |
04:01 pm - 04:20 pm |
Tea Break |
|
04:21 pm - 04:50 pm |
Session III:
Case Studies on Intellectual Property in Corporates |
Niti Paul
Officer, IPR & Knowledge Management TATA Technologies Ltd. |
04:51 pm - 05:00 pm |
Question & Answer on Session III |
|
05:01 pm - 05:30 pm |
Session IV:
Careers and opportunities in Intellectual Property for Law Graduates and others |
Nishith Desai (To be confirmed) |
05:31 pm - 05:40 pm |
Question & Answer on Session IV |
|
05:41 pm - 05:50 pm |
Quiz on Intellectual Property Instant Prizes |
|
05:51 pm - 06:00 pm |
Vote of Thanks |
Dr. Bindu Ronald
Deputy Director, SLS, Pune |
Contact:
Tech Legal Cell
Symbiosis Law School
Senapati Bapat Road, Erandwane
Pune - 411004, Maharashtra
Website: www.symlaw.ac.in
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