3rd NLIU - Juris Corp National Corporate Law Moot Court Competition
For the past two years, NLIU and Juris Corp have endeavored to put up this moot court competition on corporate law that has attracted the creme-de-la creme of the mooting arena and earned accolades. This initiative is one of the first kinds in India especially in the field of corporate law and hence is highly appreciable.
Theme:
The problem for the 3rd NLIU - Juris Corp National Corporate Law Moot Court Competition 2012 is based on emerging corporate law issues. The theme of the moot problem is framed with a view to inculcate research, analytical and argumentative skills in corporate and security laws on one hand and to promote mooting skills among young law students on the other.
Date: 26th - 28th October, 2012
Venue: National Law Institute University, Bhopal
Eligibility:
The Competition shall be open for students who are pursuing three or five-year LL.B. Degree Course in the Universities. LL.M. Degree Course students are not eligible to participate in the Competition.
Registration:
- Teams must confirm participation by 25th September, 2012 by sending an email to mca.nliu@gmail.com with the subject as "Confirmation for 3rdNLIU - Juris Corp National Corporate Law Moot Court Competition 2012."
- The duly filled registration form shall reach the organizers latest by 2nd October 2012. The form should be printed, signed (and sealed), scanned and mailed to mca.nliu@gmail.comwith the subject as "Registration Form for 3rd NLIU - Juris Corp National Corporate Law Moot Court Competition 2012".
- Registration fee of Rs.1500 per team (only one team per University or one team per college where more than one college is affiliated with a University) will have to be paid by each team on arrival in NLIU. The payment will have to be made in the form of a demand draft in favour of 'The Director, National Law Institute University, Bhopal', payable at Bhopal.
Accommodation:
Accommodation will be provided to all the teams. For any additional members of any team the host university will not be responsible for his/her accommodation. Accommodation will be provided from the morning of 26th October 2012 till the morning of 29th October 2012.
Conveyance will be provided to all the teams to and from the university to the accommodation. Food for all the days of the competition will be provided to all the teams. Teams must send their travel plans along with the registration form.
Important Dates:
Last date for registration of team |
25th September, 2012 |
Last date by which the hard copy of the registration form has to reach the organizers |
2nd October, 2012 |
Last date for sending clarifications regarding the problem |
2nd October, 2012 |
Last date for submission of softcopies of the memorial |
20th October, 2012 |
The teams have to submit 6 copy each, of the memorials from both sides on 26th October, 2012. |
Date for Researcher's Test |
26th October, 2012 |
Contact:
Ms. Adyasha Das
Convenor, Moot Court Association
Phone: +91-9669470090
Ms. Anujaya Krishna
Co - Convenor, Moot Court Association
Phone: +91-9406933858
Mr. Vipin Upadhyay
Secretary, Moot Court Association
Phone: +91-8109168107
Moot Court Association,
National Law Institute University
Kerwa Dam Road,
Bhopal - 462 044
Email: mca.nliu@gmail.com
Download Rules, Registration Form