K. K. Luthra Memorial Moot Court Competition
The 7th Competition is being held from 14th January 2011 to 16th January 2011 at the Campus Law Centre, Faculty of Law, University of Delhi, Delhi, India.
Date |
Time |
Event |
01-11-2010 |
- |
Last date for Registration of Teams
|
01-12-2010 |
- |
Last date for Registration of Team details
|
15-12-2010 |
- |
Last date for Submission of Memorials
|
14-01-2011 |
1400 Hrs |
Registration of Teams at the Campus Law Centre, New Delhi |
14-01-2011 |
1700 Hrs |
Inaugural Function at the Campus Law Centre, Delhi |
15-01-2011
|
0900 - 1030 Hrs
1100 - 1230 Hrs |
Session I - Preliminary Rounds at the Campus Law Centre, Delhi |
1230 - 1330 Hrs |
Lunch |
1330 - 1500 Hrs
1530 - 1700 Hrs |
Session II - Preliminary Rounds at the Campus Law Centre, Delhi |
1700 - 1800 Hrs |
Tea |
1800 - 1930 Hrs |
Quarter Final Rounds at the Campus Law Centre, Delhi |
1930 Hrs - Onwards |
Dinner |
16-01-2011 |
1100 Hrs |
Semi Final Rounds at the India Habitat Centre, New Delhi |
1430 - 1600 Hrs |
|
|
Final Round at the India Habitat Centre, New Delhi |
1630 Hrs |
Prize Distribution at the India Habitat Centre, New Delhi followed by high tea |
Rules of the Competition
Each team must submit eight copies of the Written Memorial for the Petitioner and eight copies of Written Memorial for the Respondent, no later than 15th December 2010 to Dr. Gitanjali Nain Gill, Moot Court Convenor at Campus Law Centre, Faculty of Law, University of Delhi, Delhi - 110007. Memorials submitted after this date will not be marked.
The names of the participants or Colleges or Universities or Law Schools shall not be mentioned anywhere on the memorial. It is the responsibility of the teams to ensure that the correct number of copies of the memorials are submitted to the Organizers and acknowledgement obtained.
Relevant Annexures and case law may be attached to the Memorial. However, no team would be allowed to pass any material to the judges while presenting their oral arguments.
Scoring Criteria
Memorial - 20 marks
Application of Facts - 10 marks
Understanding of Law and Procedure - 20 marks
Use of Authorities and Precedents - 10 marks
Response to questions and articulation - 20 marks
Advocacy skills, Court Craft and Demeanour - 20 marks
Teams with two or more wins in the Preliminary Rounds will go to the Quarter Final Rounds. If there are more than eight teams having two wins each, the teams with two wins each will be ranked according to their Memorial scores and the top eight teams so ranked will go to the Quarter Final Rounds. If after ranking of the memorial scores, teams are still tied, the teams so tied will be ranked according to their total scores (excluding memorial scores). If there are less than eight teams having two wins each, the teams having two wins each will go through to the Quarter Final Rounds. For the remaining places, the teams having less than two wins each will be ranked according to the sum of their highest scores in both the Preliminary Rounds (excluding their Memorial scores), and the top eight teams thus ranked will be sent to the Quarter Final Rounds.
Contact Details:
Any query regarding the Competition may be addressed to :
Professor J.L. Kaul,
Professor-in Charge, Campus Law Centre,
University of Delhi
Email: jawahar_kaul@yahoo.co.in
Dr. Gitanjali Nain Gill,
Convenor, Moot Court Soicety, Campus Law Centre,
University of Delhi
Email: gnaingill@gmail.com, mcs.clc@gmail.com
Website: http://kkluthramoot.org
Email: kkluthramootcourt@gmail.com, info@kkluthramoot.org
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