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School of Law Christ University National Moot Court Competition, 2012

Date: 6th - 9th September, 2012
Venue: School of Law, Christ University, Bangalore

Eligibility:
Law schools/colleges recognized by the Bar Council of India are eligible to participate in the School of Law Christ University National Moot Court Competition, 2012. The participants should currently be pursuing their Bachelor's degree in Law i.e., Three Year or Five Year LL.B courses.

Team Composition:
Each team shall comprise of three members, two Speakers and a Researcher.

Registration:

  • The Participating team shall duly fill the Registration Form provided along with the official rules and send it along with the Registration fees of Rs. 1500/- (Rupees One Thousand Five Hundred only). The Registration fees shall be sent through Demand Draft drawn in favour of Christ University payable at Bangalore. The last date for submitting the registration form with fee shall be 25th August, 2012.
  • Each team shall be allotted a Team Code on the receipt of registration fee and form.
  • Spot registration will not be entertained.
  • The identity of the team shall not be disclosed. Any such disclosure shall lead to disqualification.

Accommodation:
Outstation participants shall be provided accommodation by the University for the duration of the competition. Only the registered three (3) member team shall be provided accommodation. Any extra member shall make their own arrangements for the same.

Contact:
Email: moot@law.christuniversity.in
Website: http://www.christuniversity.in

Download Moot Problem, Rules, Registration Form

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