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3rd National Workshop on Drafting of Commercial Agreements

Present business climate requires legal professionals to be strategic thinkers, foresee risks and being able to astutely handle contracts in a manner that protects the interests of their organization. This highly-informative and exclusive National Workshop will focus on honing the drafting and negotiating skills that participants currently possess.

This unique Workshop is aimed at taking the participants competency to the next level enabling them to enhance their in-house capabilities and lower reliance on external counsel.

Date: 15th September, 2012
Venue: Bangalore

Unlocking the Potential:
The model commercial agreement which will emerge after the deliberation will have the followings -

  • Essential features of a Model Contract
  • Importance of Boilerplate Clause
  • Analyzing risk factors & trouble shooting & Bank Guarantee /Transfer of Title
  • Checklist, proofreading and tips for commenting on other lawyers' drafts
  • Cross Border Agreements
  • Mergers & Acquisition-Salient Features & a Case Study
  • Private Equity- Subscription Agreement
  • Joint Ventures / Foreign Collaborations
  • Overview of Governing Laws
  • Intellectual Property Rights
  • Competition Law
  • Arbitration
  • Banking & Insurance Agreements
  • Overview of Governing Laws

Invited Dignitaries:

  • Shri Suresh Kumar S., Minister for Law, Justice and Human Rights, Govt. of Karnataka
  • Shri K. N. Phaneendra, Principal Secretary, Law and Justice Department, Govt. of Karnataka
  • Hon'ble Mr. Justice Vikramjit Sen, Chief Justice - High Court of Karnataka

Event Charge:
Rs 2,500/- per delegate (10% Special Discount on two or more delegates from same Organizations)

Contact:
Mr. Jitendra Kumar Sharma
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office,
1, Community Centre Zamrudpur
Kailash Colony, New Delhi - 110 048
Phone: +91-9717189134, 46550555 (Hunting Line)
Fax: 46536481/46536482 46536497/46536498
Email: jitendra.sharma@assocham.com
Website: http://www.assocham.org/

Download Brochure

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