Pace Environmental Law Review: Call for Papers
Pace Environmental Law Review (PELR) has devoted its winter journal to pressing issues in the development and regulation of nanotechnology. The journal invites submissions of an article or essay that discusses the intersection between nanotechnology and environmental issues.
Based on your expertise, you are encouraged to take an interdisciplinary approach to nanotechnology from legal and other perspectives, including technology, science, public health, economics, or policy.
Submission Details:
Authors should send an abstract and cover letter to pelracq@law.pace.edu
The last date for submission of proposals for articles is 30th September, 2012.
Contact:
Mr. Jesse Glickstein
Email: jglickstein@law.pace.edu
Ms. Sarah Wegmueller
Email: swegmueller@law.pace.edu
Email: pelracq@law.pace.edu
Website: http://digitalcommons.pace.edu/pelr/
