4th Qualifying Examination for the Indian Nationals holding Foreign Law Degrees recognized by the Bar Council of India
The 4th Qualifying Examination for the Indian Nationals holding Foreign Law Degrees recognized by the Bar Council of India will be held from 27th August to 1st September, 2012 in the premises of the Bar Council of India.
Schedule for Examination:
1. |
27th August, 2012 (Monday)
Timing 10.A.M.to 1.00 P.M. |
Constitution of India |
Paper-I
100 Marks |
2. |
28th August, 2012 (Tuesday)
Timing 10.A.M.to 1.00 P.M. |
Contract Law & Negotiable Instruments Act |
Paper-II
100 Marks |
3. |
29th August, 2012 (Wednesday)
Timing 10.A.M.to 1.00 P.M. |
Company Law |
Paper-III
100 Marks |
4. |
30th August, 2012 (Thursday)
Timing 10.A.M.to 1.00 P.M. |
Civil Procedure Code and Limitation Act. |
Paper-IV
100 Marks |
5. |
31st August, 2012 (Friday)
Timing 10.A.M.to 1.00 P.M. |
Criminal Procedure Code |
Paper-V
100 Marks |
6. |
1st September, 2012 (Saturday)
Timing 10.A.M.to 1.00 P.M. |
The Indian Legal Profession and Code of Ethics. |
Paper-VI
100 Marks |
The last date for submission of application form is 20th August, 2012.
Contact:
Bar Council of India
21, Rouse Avenue Institutional Area,
Near Bal Bhawan,
New Delhi - 110 002
Phone: 011-49225000
Fax: 011-49225011
Email: info@barcouncilofindia.org
Website: www.barcouncilofindia.org
Download Notification, Application Form, Syllabus
