Competition Law Seminar
Corporate Law Cell at ILS Law College, Pune is conducting the first of its kind one-day seminar on Competition Law on 11th August, 2012.
Agenda for Seminar:
Events |
Time |
Time Allotted |
Scope Of Debate |
Resource Person |
Inaugural Address and Remarks |
1.00 PM - 1.15 PM |
15 minutes |
|
|
Deliberation on DLF case |
1.15 PM - 3.45 PM |
45 minutes - speaker 1
45 minutes - speaker 2
Total 90 minutes
|
Our aim is to study the order by case presentation made on 'for' and 'against' basis. Further to analyze the order for various concepts introduced and discussed in the said order and to try and understand the emerging patterns in Competition Law adjudication in India. |
Mr. Vaibhav Gaggar - Gaggar Associates
Mr. Naval Chopra, Partner, Amarchand Mangaldas & Suresh & Shroff
___________
Panelist
Charirperson of the panel will be
Mr. Vinod Dhall, Dhall Law Chambers and Former Chairman of CCI.
Other panelsit include -
Ms. Aavantika Kakkar - Off Counsel, Khaitan & Co, Mumbai
Dr. Sanjay Kumar Pandey, Joint Director (Law), Capacity Building Division, Competition Commission of India.
Mr. Avinash Ganu - Avinash Ganu Asssociates, Pune
|
-- 10 minutes break -- |
Interactive discussion with the students on the DLF case |
3.55 PM - 4.25 PM |
30 minutes |
|
Same as above |
-- 30 minutes break -- |
Case Study Presentation on Cartelization in India |
4.55 PM - 5.55 PM |
60 minutes |
A discussion on cartelization and its effects on the market in India and the stringent policies adopted by CCI against cartels of Cement industry, Tyre industry, GSM industry and Airline industry |
The case study will be presented by: -
Ms. Avantika Kakkar - Off Counsel, Khaitan & Co, Mumbai
Panelist
Mr. Manoj Wad
Partner, JS Wad & Co
Mr. Vaibhav Gaggar - Gaggar Associates
|
Vote of thanks and Closing remarks |
5.55 PM - 6.10 PM |
15 minutes |
|
|
Participation:
- The Registration for the seminar opens on 31st July, 2012.
- The Registration is to be done at "Counter No 1" of ILS Law College Office (Law Students in Pune).
- Those students from Law schools/colleges not located at Pune may register with them by sending an email to ils.corporatecell@gmail.com and will be required to pay the registration fee on the day of the seminar. The registration fee does not include accommodation and travel.
- There will be no registration charges for faculty members of other academic institutions and are kindly requested to intimate them by 5th August, 2012 by sending an email to ils.corporatecell@gmail.com
Registration Deadline: 10th August, 2012
Contact:
Mrs. Smita Sabne
Faculty in-charge
Corporate Laws Cell
Email: ils.corporatecell@gmail.com