Surana & Surana National Trial Advocacy Moot 2012
The Surana & Surana National Trial Advocacy Moot Court Competition has been conceived with the aim of promoting skills of trial advocacy.
Venue & Date:
India South Rounds
(7th - 9th Sept, 2012) |
India North Rounds
(14th - 16th Sept, 2012) |
India North East Round
(28th - 30th Sept, 2012) |
National University of Advanced Legal Studies (NUALS)
NUALS Campus, Kinfra Hi-Tech Park,
HMT Colony, P.O., Kalamassery, Ernakulam,
Kerala - 683503.
Phone: 0484-2555990/91/92
Email: mcsnuals@gmail.com
Faculty in charge:
Prof. Jacob Joseph |
Rajiv Gandhi National University of Law (RGNUL)
Mohindra Kothi,
The Mall, Near Fountain,
Chowk Patiala, Punjab - 147 001
Phone: 0175-2304188, 2304491
Email:mootcommittee@rgnulpatiala.org
Faculty in charge:
Prof. Dr. Shilpa Jindal |
National Law University & Judicial Academy, Assam (NLUJA)
Nejoti Building, B.K. Kakati Road, Bholanath Mandir By-lane, Near State Bank of India (South Guwahati Branch), Ulubari Guwahati - 781007, Assam
Phone: +91-361-2738891 /92 (O), +91-80110 24050 (Registrar)
Email: nlujaamootcourt@gmail.com
Faculty in charge:
Prof. Thangzakhup Tombing |
Teams from:
Andhra Pradesh, Goa, Karnataka, Kerala, Maharashtra, Pondicherry & Tamil Nadu |
Teams from:
Delhi, Gujarat, Haryana, Himachal Pradesh, Jammu & Kashmir, Jharkhand, Madhya Pradesh, Punjab, Rajasthan & Uttar Pradesh |
Teams from:
Arunachal Pradesh, Assam, Bihar, Chhattisgarh, Manipur, Mizoram, Nagaland, Sikkim, Tripura, & West Bengal |
Teams from organizing institutions will have the option to participate in any of the other two venues.
All teams will be provided boarding and lodging only for the duration of the competition |
Eligibility:
- The competition is open to all students wanting to excel in trial advocacy on first come first served basis. The number of teams is limited to 16 (Sixteen) for each rounds (India South, North & North East). There will be strictly no increase in this number.
- Participants should be currently pursuing their bachelors degree in law i.e. 3 Year LL.B. Programme or 5 Year LL.B. Programme.
Team Composition:
- Each team shall consist of a minimum of 2 and maximum of 4 members. This number cannot be modified under any circumstances.
- There can be 2 speakers and 2 researchers designated for each team.
- Teams have the option of designating two of its members to be speakers for the prosecution and the other two speakers for the defence. The team shall notify such an arrangement at the time of registration to the organisers. Such a team shall not, during any stage of the competition, rearrange the position of its members to form any new combination.
- Each team will have a team code and each participant shall also be given an individual code. Teams should not disclose their identity or that of their institution or city, etc.; such disclosure shall invite penalties including disqualification. The decision for the same shall be at the discretion of the Administrator.
Registration:
Due to the unique format of the competition and requirement of special arrangements, registration is restricted to only 16 teams and will be strictly on First Come First Served basis (Priority shall be determined on the basis of email confirmation subject to the condition that duly filled registration forms reach organizers on due date). Under no circumstances this rule will be modified.
Confirmation of participation may be sent to mcsnuals@gmail.com (India South), mootcommittee@rgnulpatiala.org (India North), nlujaamootcourt@gmail.com (India North East) and mootcourt@lawindia.com (for all rounds) marked as SURANA & SURANA NATIONAL TRIAL ADVOCACY MOOT REGISTRATION as the subject.
The duly filled/attested Registration form may be sent by Email/Fax (scanned copy) or by Post to the respective organizing institutions latest by 18th August, 2012.
Contact:
Prof. Dr. N.K. Jayakumar
Vice-Chancellor
The National University of Advanced Legal Studies (NUALS)
NUALS Campus, Kinfra Hi-Tech Park,
HMT Colony P.O., Kalamassery,
Ernakulam - 683503, Kerala
Phone: 0484 - 2555990/91/92
Email: mcsnuals@gmail.com
Faculty Advisor, Moot Court Society, NUALS
Mr. Jacob Joseph,
Phone: +91-9847970233
Email: mcsnuals@gmail.com
Prof. Dr. Paramjit Singh Jaswal
Vice Chancellor
Rajiv Gandhi National University of Law (RGNUL)
Mohindra Kothi, The Mall,
Near Fountain, Chowk Patiala,
Punjab - 147001
Phone: 0175 - 2304188/2304491
Email: mootcommittee@rgnulpatiala.org
Prof. Dr. Shilpa Jindal
Faculty in charge:
Phone: +91-9530585190
Email: shilpajindal12@gmail.com
Prof. Dr. Gurjeet Singh
Vice Chancellor
National Law University & Judicial Academy (NLUJA)
Nejoti Building, B K Kakati Road, Bholanath Mandir By-lane,
Near State Bank of India (South Guwahati Branch), Ulubari
Guwahati - 781 007, Assam
Phone: +91-361-2738891/92 (O), +91-8011024050 (Registrar)
Email: nlujaamootcourt@gmail.com
Prof. Thangzakhup Tombing
Faculty in charge:
Phone: +91-9957910148
Email: thangzakhuptombing@gmail.com
Dr. S. Ravichandran
Advocate & Head, Academic Initiatives
Email: mootcourt@lawindia.com
Website: http://www.mootsite.com/
Download Invitation, Moot Case, Rules
