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Seminar on Patent Dynamics in Pharmaceutics

Intellectual Property (IP), especially patent issues form an important dimension of the ever evolving pharma sector. The need to protect and mitigate risks from IP has today assumed a much higher proportion than ever before. Considering the significant levels of investment involved in the pharma sector, a comprehensive protection and risk management strategy is a necessity. With the ever evolving market dynamics and with patent rights playing a major role in such market evolution, a company's best interest is protected by adapting to such changes by adopting best methods to deal with patent issues.

Date: 26th July, 2012
Venue: Taj Banjara, Road No: 1, Banjara Hills, Hyderabad - 500 034

Objectives:
The seminar is aimed at critical issues faced in product launches, efficient protection and risk free product launches.

  • IP hurdles and risks affecting product launches
  • Risk mitigation strategies in product launches
  • Analysing the nuances in scope of claims
  • Dealing with barriers & strategic planning in licensing new molecules
  • Understanding the various stages in licensing

Takeaways from the Seminar:

  • Tips on building a portfolio of licensable molecules
  • Tips on striking the best license deals
  • Understanding the IP hurdles in Generic launch
  • Risk mitigation strategies in product launches
  • Understanding the nuances in claim scope

Benefits:

  • New molecules developer -Innovators
  • Contract research organisations
  • Generic Drug manufacturers
  • Pharmaceutical exporters
  • Bulk drug manufacturers
  • Research institutes
  • Scientists, Entrepreneurs.

Speakers:
The sessions at the seminar are delivered by some of the leading experts in the field of IP. They bring together long term experience and business expertise of working with pharma and biotech companies.

Contact:
Mr. Ishan
Phone: +91-9916972055
Email: ishan@brainleague.com

Brain League IP Services Pvt. Ltd.
#40,1st Floor, 3rd Main Road,
J.C. Industrial Estate, Kanakapura Main Road
Bangalore - 560062
Phone: 080-26860414/24/34/ 32213020
Fax: +91-80-26860484
Email: contact@brainleague.com
Website: http://brainleague.com/

Download Registration Form

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