AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



Recent Copyright Amendments and Business Strategy - A Seminar for Entertainment Industry

Intellectual Property, especially copyrights, plays an important role in the Entertainment Industry. The increase in legal issues surrounding many new film releases and cases against television channels indicates the value associated with IP/Copyrights. Neither the music industry nor the animation or special-effects companies have been spared from IP/Copyright issues.

Date: 27th July, 2012
Venue: Taj Banjara, Road No: 1, Banjara Hills, Hyderabad - 500034

Objectives:
This seminar on "Law and Business of Entertainment" addresses some critical issues and steps for the entertainment sector aimed at

  • Protecting and Generating Revenues from IP/Copyrights;
  • Avoiding Risks from IP/Copyrights of third parties;
  • Dealing with celebrities and related issues;
  • Licensing content and related transactions; and
  • Merchandizing as a source of revenue and related legal issues.

Takeaways from the Seminar:

  • Understanding of recent developments in copyright law and strategies for entertainment industry;
  • Generating revenues from copyrighted content through various forums;
  • Understanding of licensing and merchandizing transactions;
  • Tips for negotiating licensing deals and basic strategies;
  • Dealing with celebrities and their rights;
  • Merchandizing persona and related issues;
  • Protecting IP in television programs; and
  • Mitigating risks in using content for news and entertainment channels.

Benefits:

  • Producers and Production Houses;
  • Record Labels and Music Publishers;
  • Artists and Celebrities;
  • Animation, Gaming and Special Effects companies;
  • Television and Radio Channels;
  • Licensing Professionals; and
  • Others in the entertainment industry.

Speakers:
The speakers at the seminars are some of the leading experts in the business and law of entertainment. They have strong experience of providing advisory and consulting services for the entertainment industry. As a team, they bring together more than twenty years of experience in helping the entertainment industry maximize benefits from their content.

Contact:
Mr. Akhilesh
Phone: +91-9611602698
Email: akhilesh@brainleague.com

Brain League IP Services Pvt. Ltd.,
#40,1st Floor, 3rd Main Road,
J.C. Industrial Estate, Kanakapura Main Road
Bangalore - 560062
Phone: 080-26860414/24/34/ 32213020
Fax: +91-80-26860484
Email: contact@brainleague.com
Website: http://brainleague.com/

Download Registration Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement