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Law College Events and News


 

The Inaugural Asia/Oceania Travel, Tourism & Hospitality Law Conference 2012

The two day conference will comprise presentations from leading law professionals on diverse and interesting matters of commercial, business and litigation law.

The Conference will be officially opened by the Hon. Martin Ferguson AM MP, Federal Minister for Tourism, Australia.

Venue: Novotel Langley Hotel, Perth, Western Australia

Conference Highlights:

  • Two full days of conferencing including presentations from leading industry law experts
  • A Welcome to Perth Sunset Reception on Board MV James Sterling along the majestic Swan River
  • An adventure dinner at Perth Zoo
  • Spectacular Gala Dinner at the Historic Fremantle Prison
  • Opportunities for post conference tours to iconic Australian regions including Margaret River, Broome and Uluru
  • This is the perfect networking opportunity for law professionals involved in, or wanting to be involved in, travel, tourism or hospitality.

Keynote Speakers:

  • Hon. Martin Ferguson AM MP, Member for Batman, Minister for Resources and Energy, Minister for Tourism / Federal Parliament
  • Dato' Ong Hong Peng, Secretary General, Ministry of Tourism, Malaysia / Chairman of the UNWTO Commission for East Asia and the Pacific
  • Eloise Curry, Head of Legal / Jetstar Australia
  • Masaru Sasaki, Legal Counsel, International Legal Affairs / JTB Travel, Japan

Other Confirmed Speakers:

  • Legal Counsel, International Legal Affairs of one of Japan's largest travel companies
  • Dean, School of Politics and Law, one of China's premier universities
  • Director of International Law Centre, a premier institute of foreign trade in China
  • One of Australia's leading travel and tourism lawyers
  • Legal Counsel for a major international property group
  • Legal Counsel for a major international airline
  • Legal Counsel for a specialist travel insurer
  • Legal Counsel for a leading online travel company
  • Chief Executive Officer of a leading international dispute resolution centre

Contact:
Ms. Catherine Collins
Coordinator,
Law Conferences Pty Ltd
Phone: 61-2-92334702
Fax: 61-2-9233 4966
Email: admin@lawconferences.com.au
Website: http://www.lawconferences.com.au/

Ms. Nadia Kentera
Secretariat
Kentera Events
Phone: 61-3-98664111, 61-402218145
Email: nadia@kenteraevents.com.au

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