National Seminar on Recent Labour Law Amendments & Judicial Pronouncements, Social Security for Unorganized and contract workers and compliance of Labour Law: Emerging Issues
A two day National Seminar cum Workshop is organized by the National Labour Law Association, New Delhi, Faculty of Law, University of Kashmir, School of Legal Studies, Central University, Kashmir and Friedrich Ebert Stiftung (FES), New Delhi.
Date: 25th - 26th August, 2012
Venue: Faculty of Law, University of Kashmir, Srinagar
Themes:
- Emerging Issues of Industrial Relations & Labour Laws
- Social Security for unorganized workers : Problems and Prospects
- Management of Contract Labour
- Management of Discipline
- Panel Discussion: Key areas of Labour Reform
- Compliance of Labour Law
Important Dates:
- Last Date for Submission of Abstract: 5th August, 2012
- Last Date for notification of Acceptance of Abstract 10th August, 2012
- Last Date for submission of Registration Fees: 15th August, 2012
- Last Date for submission of Final Paper 20th August, 2012
Registration Fee:
- Teachers: Rs. 1000
- Research scholars: Rs.500
- Representatives of Industry/Chamber of Commerce, Government Representatives etc Rs. 2500
The organizers reserve the right to waive the registration fee to any participant
The out station participants have to arrange their accommodation on their own except those sponsored by the organizers. The local organizers would extend all possible help in arranging accommodation to non-sponsored out station participants
Contact:
Prof. G.Q. Mir
Seminar coordinator
Phone: +91-9419015401
Dr. Farooq Ahmad Mir
Head of the Department
Phone: +91-9419467875
Email: law@kashmiruniversity.ac.in
Website: www.kashmiruniversity.ac.in
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