The Fifth Infrastructure and Construction Law Arbitration Moot
International Infrastructure and Construction Law Arbitration Moot (IICLAM) is an international level arbitration moot competition attempting to familiarize budding lawyers with Arbitration as a system of resolution of commercial disputes arising out of the various infrastructure and construction projects around the world.
It is with this vision that the three organizers, Kaden Boriss, National University of Singapore (NUS) and Singapore International Arbitration Centre (SIAC) came together to begin an initiative called 'International Infrastructure and Construction Law Arbitration Moot' (IICLAM).
Date: 3rd and 4th November, 2012
Venue: New Delhi, India
Important Dates:
Last date for receipt of participation forms: |
1st August, 2012 |
Last date for seeking clarifications: |
6th August, 2012 |
Last date for submission of memorials along with the names of participants/ team composition: |
15th September, 2012 |
Announcement of shortlisted teams by the IICLAM Secretariat would be done on: |
15th October, 2012 |
Last date for receipt of confirmation of participation along with the travel details of the team members: |
22nd October, 2012 |
The Pre-event Orientation Ceremony: |
2nd November, 2012 |
The Inauguration Ceremony and the Preliminary Rounds: |
3rd November, 2012 |
The Semi-Final Rounds the Final Round and the Prize Distribution Ceremony: |
4th November, 2012 |
The detailed rules of participation, Moot Problem, and Hospitality Details will publish shortly.
Contact:
Kaden Boriss Building, 495,
Udyog Vihar Phase - V, NH-8,
National Capital Region (Delhi),
Gurgaon - 122016, Haryana, India
Phone: +91 124 4040193 (Hunt Lines)
Fax: +91 124 4040194
E-mail: info@iiclam.org
Website: www.iiclam.org
Download Participation Form