List of the de-recognized Law colleges
The Bar Council of India (BCI) has finally uploaded on its website the list of the de-recognized law colleges across India.
The MOM of the Legal Education Committee of the BCI conducted on 30th_April,_2010, de-recognizes the following law colleges and has suggested changes in some Colleges:
Number
Law College
2
Bihar Institute of Law, Patna
17
Ram Kumari Ayodhya Law College, Begusarai, Bihar
26
Anugrah Memorial Law College, Gaya, Bodh Gaya, Bihar
31
S. S. S. Mata Ramabai Ambedkar Women's Law College, CIDCO, Aurangabad
32
S. S. S. Devjibhai Hariya Law College, Kalyan, Distt- Thane, Maharashtra
33
Namdevraoji Parjane Patil Law college, Kopargaon, District, Ahmednagar, Maharashtra
39
Utrakhand Technical University, Uttrakhand
The MOM of the Legal Education Committee of the BCI conducted on 21st_and_22nd_August,_2010, de-recognises the following law colleges and has suggested changes in some colleges:
3
4
Namdevraoji Parjane Patil Law College, Kopargaon, Distt-Ahmednagar, Maharashtra
14
Hutama Rajguru Shikshan Prasarak Mandal's (HRSPM) Law College, Rajgurunagar, Pune
18
Hurakadli Ajja Law College, Dharwad, Karnataka
21
B. M. Law College, Muzaffarnagar
34
Bharti Vidyapeeth's New Law College, Kolhapur - 5 year course withdrawn
36
P. S. Raju Law College, Kakinada, A.P.
37
Rajiv Gandhi Institute of Law, Kakinada - 3 year course withdrawn
38
Prasunna College of Law, Kurnool
Yashwantrao Chavan Law College, Karad - 5 year course withdrawn
40
Department of Law, Dr. B. R. Ambedkar University, Srikakulam, Etcherla,A. P
43
P. E. S. Modern Law College, Pune - 3 year course withdrawn
44
Manjra Charitable Trust's College of Law, Navi Mumbai
46
Maa Jinwani College of Legal Studies, Pushpgiri Treeth, Sonkatch, M.P
48
College of Law, D. N. R. College Association, Bhimavaram, A.P - 5 year course withdrawn
The MOM of the Legal Education Committee of the BCI conducted on 4th_and_5th_September,_2010, de-recognises the following law colleges and has suggested changes in some colleges:
1
Shri V. P. K. Mandal's Pravin Gandhi College of Law, Vile Parle, Mumbai, Maharashtra
12
Seth Shankarlal Lahoti Law College, Gulbarga, Karnataka
15
Smt. Sonia Gandhi Law College, Gulbarga, Karnataka
16
Jawahar Law College, Yadgir
Karnataka Law College, Gulbarga
H. C. E. S. Law College, Gadag
19
Shri B. R. Mirdha Govt. College, Nagaur, Rajasthan (STBC)
20
Government Law College, Sirohi, Rajasthan
Government P.G. College, Datia, Madhya Pradesh
22
Centre for Juridical Studies, Dibrugarh University, Dibrugarh
23
Maharani Laxmi Bai Govt. College of Excellence, Gwalior
24
D. H. S. K. Law College, Dibrugarh
25
Dr. R. K. Baruah Law College, Dibrugarh
Institute of Law & Management Studies, Maharishi Dayanand University,Gurgaon, Haryana
Saraswati Law College, Chitrdurga, Karnataka
Virendra Kumar Singhal Law College, Moradabad, U.P.
35
Marwadi Siksha Samithi Law College, Hyderabad, A.P.
Visakha Law College, Visakhapatnam
Veeravali College of Law, Prakash Nagar, Rajamundry
However the Legal Education Committee re-considered the matters of the following law colleges which were decided by the Committee at its meeting held on 21st_and_22nd_August,_2010 and modified as follows:
Bharti Vidyapeeth's New Law College, Kolhapur - 5 year law course allowed
Maa Jinwani College of Legal Studies, Pushpgiri Treeth, Sonkatch, M.P - 3 year law course allowed
51
Sridhar University, Pilani, Rajasthan - 3 year law course allowed
Please visit the BCI website (URL: http://www.barcouncilofindia.org) for more details.
