Legal Era - IPR 2012 Conclave
India is recording a tremendous growth annually. With Companies investing more in innovations and branding, India is becoming a hub for IP transactions. However, are we meeting the international requirements? Is our legal system, corporate structure and administrative governance sufficient to welcome this upsurge with gusto? An interactive seminar, where great minds from India and across the globe will share their views and debate on IPRS in India today, which may pave way for ground breaking exchange of ideas and may pave way for much needed reforms.
Intellectual property (IP) rights, which include patents, trademarks and copyrights, have long been a greatly debated area of the law, as they deal with the infringement and copying of something as intangible as "ideas". As India has risen as an emerging market over the past two decades, a rapidly increasing number of patent and trademark applications within the country, have made this a hot button issue domestically as well, as is seen by the legal battles over the patents for Turmeric and Neem, or the plagiarism accusations between domestic and international film industries as the Indian media and entertainment sector grows.
Theme: Emerging Trends in IPR: India's Position in the World in a Comparative Outlook with US, UK and EU
Date: 2nd and 3rd August, 2012
Venue: Hotel Taj Lands End, Mumbai, Band Stand, Bandra (West), Mumbai - 400050
Why Attend?
Besides the obvious increased exposure to and networking opportunities with a corporate fraternity that includes leading organisations and PE firms, the benefits of attending are several.
- Meet top-notch decision-makers from the corporate world.
- Explore business opportunities and partnership deals.
- Participate in interactive discussions on emerging trends in Private Equity.
- Obtain thought-provoking ideas to stay ahead of the competition.
Who Should Attend?
- Counsel / General Counsels
- Company Secretaries
- Compliance Officers
- Legal Heads
- Business Development Heads
- Lawyers and Consultants
- CEOs, CFOs, CROs, CTOs
- Vice-President Legal/General Managers Legal
- Heads of Finance
- Investment Managers
- Equity Managers
Registration Fees:
Single delegate |
INR 22000 + (taxes) |
Two delegates |
INR 36000 + (taxes) |
Three delegates |
INR 45000 + (taxes) |
Four and more delegates, per delegate |
INR 16000 + (taxes) |
for Students |
INR 5000 + (taxes) |
Contact:
Mr. Yusuf Petiwala
Phone: +91-9819196833
Email: yusuf@legalera.in
Anita Rodrigues
Phone: +91-9773935483
Email: anita@legalera.in
13-B, Silver Craft Co-Op Society Ltd.
Pali Market, Pali Naka
Pali Mala Rd, Bandra(W)
Mumbai - 400 050, Maharastra
Tel: +91 22-42064206
Website: http://www.leiprconclave.com/