AILTC National Conference on Private International Law
Amity Law School Delhi, in collaboration with the All India Law Teachers Congress (AILTC), is organizing the AILTC National Conference on Private International Law. The conference aims to bring to the fore contemporary issues in the field of Private International Law. Well-researched papers are invited from academics, lawyers, researchers and students for the said national conference.
Date: 1st - 2nd September, 2012
Venue: Amity Law School, Delhi
Themes of the Conference:
- Legal Education Reforms
- NRI Marriages
- Surrogacy and Inter-country adoption
- Women and Child Trafficking
- International Commercial Transactions
Registration Details:
- Those who wish to participate in the Conference should pay the registration fee of Rs 700/ on or before 30th June, 2012
- Only Demand Drafts drawn in favour of Amity Law School (Delhi) affiliated to Guru Gobind Singh Indraprastha University would be accepted
- Those who have already submitted their registration fees, for acknowledgement of the same contact at 0120-4392682 (between 10.am - 5.pm, Ms. Tanu Singh Walhe, Executive Assistant, ALS/Delhi)
Contact:
Mr. R.S. Vineeth (+91-9968508532)
Ms. Shikha Hundal (+91-9910009387)
Email: alsconference2012@gmail.com
Website: http://www.amity.edu/als/
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