NUJS - Admission for Post Graduate Diploma in Nuclear Law
The WBNUJS is launching an innovative course, PG Diploma in Nuclear Law (PGDNL) from the academic year 2012-13 on distance education mode. This is one year course organized in collaboration with Department of Atomic Energy, Anushakti Bhavan, Mumbai.
In the background of growing importance of the technology and energy related laws, a study of nuclear law has great use for operators of nuclear plants, vendors, legal practitioners, officers of AEC and BARC and the general public.
This is a unique and highly useful course in understanding the laws relating to liability for nuclear damage, nuclear safety and regulation regime, nuclear non proliferation and safeguards in addition to knowing about basic principles of nuclear law.
Specialists in nuclear law and public international law disciplines from DAE and other institutions including NUJS will be involved in contact class programmes of one week duration both in Monsoon and Winter session in Mumbai. Up-to-date course material prepared by the experts will be furnished for study.
It is hoped that the PGDNL course will greatly enhance the professional competence of candidates and enable them in effective handling of issues relating to nuclear law. This is the first of its kind on the subject initiated in India with Governmental collaboration.
Course Duration: One Year
Mode: Distance Education
Eligibility:
Bachelor degree in any discipline from a recognized University. The course is also open to those candidates who are in the final year of Bachelor degree. However, the granting of the Degree (PGDNL) is contingent upon the successful completion of the Bachelor degree by the candidate.
Guidelines:
The Indian candidates must make the payment of fee by way of demand draft for Rs. 11,000/- (Rupees eleven thousand only) drawn in favor of 'WBNUJS' payable at Kolkata. The filled in application form along with the demand draft must be sent to the contact address given below.
The foreign / NRI candidates must make the payment of fee either by way of demand draft for US$ 600/- (United States Dollar six hundred only) drawn in favor of 'WBNUJS' payable at Kolkata or in alternative, may make the wire transfer of US$ 600/- (United States Dollar six hundred only) to 'WBNUJS' account.
Any cost involved in the payment of fee must be incurred by the candidates. The filled in application form along with the demand draft / wire transfer receipt must be sent to the contact address given.
The last date for submission of application form is 31st July, 2012.
The candidate must complete the course by obtaining minimum passing marks within three years from registration. Upon the failure to complete the course within stipulated period, the registration of the candidate gets cancelled. The candidate, if willing, must register afresh by following the usual procedure prescribed for first admission.
Contact:
Dr. Sandeep Bhat
Coordinator, PGDNL
The WB National University of Juridical Sciences
12 LB Block, Sector III, Salt Lake
Kolkata - 700098, West Bengal, INDIA
Phone: 033-2335 7379/0765/2806/2809/2811/2812
Fax: 033-2335 7422/0511
Email: sandeep_nls@yahoo.com
Website: http://www.nujs.edu/
Download Course Information, Application Form
