National Conference on Law and Economics relevance to the Indian Legal Framework
Globally "Law & Economics" as a distinct discipline is well established. A lot of work has already been done in this area and the principles and theories promulgated under this discipline are being given due importance while farming laws. However, in India it is still at a nascent stage. In the light of the relevance it has, especially to the commercial laws of a country, Law & Economics, as a separate discipline needs to be promoted.
In this backdrop, ASSOCHAM plans to hold a One Day National Conference on Law and Economics - "Relevance to the Indian Legal Framework".
Date: 7th July, 2012 (revised date)
Venue: Hotel Le-Meridien, New Delhi
Shri Salman Khursheed, Hon'ble Minister of Law & Justice, GOI has already confirmed to be the "Chief Guest" in the "Inaugural Session" and address the delegates.
Registration Fees:
Rs. 2,000/- (10% Special Discount - Two or More Delegates from the same organization) Pre-registration is a pre-requisite necessity as there is a limited capacity for 125 Delegates only.
Contact:
Mr. R. K. Bhasin
Joint Director
Phone: +91-9999917406
Email: rkbhasin@assocham.com
Ms. Satnam Kaur
Sr. Executive
Phone: +91-9871852235
Email: satnam.kaur@assocham.com
Mr. Jitendra K Sharma
Executive
Phone: +91-9717189134
Email: jitendra.sharma@assocham.com
Mr. Abhishek Saxena
Executive
Phone: +91-9971971542
Email: abhishek.saxena@assocham.com
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office, 1, Community Centre Zamrudpur
Kailash Colony, New Delhi - 110 048
Phone: 46550555 (Hunting Line)
Fax: 46536481/46536482 46536497/46536498
Email: assocham@nic.in
Website: http://www.assocham.org
Download E-Flyer, Registration Form