NUJS - Diploma Course on Entrepreneurship Administration and Business Laws
NUJS has announced a first-of-its-kind online diploma course on Entrepreneurship Administration and Business Laws. The course focuses on developing useful practical skills, and aims to maintain high academic standards. It would be a valuable resource for anyone willing to learn business laws.
The course is well structured covering all the essential laws which are required for starting up and carrying on business. It will immensely benefit students of both law and non law background. This is an online course taught by a panel of professionals from law firms, corporate and government departments, with an intensive industry experience in the relevant domain. The faculty will also review the study materials for quality and coverage of relevant issues.
Who is the course designed for?
The course is designed for entrepreneurs, aspiring entrepreneurs, law students, management and engineering students (who aspire to work in managerial jobs or become consultants)
Eligibility:
Anyone who has passed Class XII examination is eligible to enroll for the course. There is no age limit to join the course since there is no minimum or maximum age for starting a business. The Diploma in Entrepreneurship Administration and Business Laws is a 12 month course, divided into two semesters of 6 months each.
The first batch of the course is starting on 15th July, 2012.
Contact:
The Coordinator,
Diploma in Entrepreneurship Administration and Business Laws,
WB National University of Juridical Sciences
Dr. Ambedkar Bhavan, 12 LB Block,
Sector-III, Salt Lake
Email: startup@ipleaders.in
Website: http://startup.nujs.edu/
Download Registration Form, Course Structure