National Workshop on Legal and Interdisciplinary Fields of Research Methodology
The research methodology workshop is designed to address each aspect of the research. What problems is relevant keeping in view the impact it will leaves on the area of research. What will be the social implication of the research taken? Especially in the legal field, the research is very important and it must be taken into consideration in reference with the form of governance, social customs, economic development of the country etc.
In the light of the above importance highlighted, it is essential to do the research following the correct and accepted practices as mentioned in the research methodology. The five day workshop is organized with the below mentioned objective to achieve the goal of clear understanding of the different aspects of the research methodology.
Date: 5th - 9th September, 2012
Venue: Gujarat National Law University, Atalika Avenue, Knowledge Corridor, Koba, Gandhinagar - 382007, Gujarat
The last date for registration is 10th August, 2012
Workshop Objectives:
The objectives of the workshop are to create clear understandings of the following important issues connected with research:
- Objectives of research
- Motivation in research
- Types of research
- Research approaches
- Significance of research
- Research methods versus methodology
- Research and scientific method
- Importance of knowing how research is done
- Research process
Participants:
Ph.D researcher's, academicians and researchers from law and interdisciplinary fields from India and abroad, maximum 25 participants, preference will be given to candidates pursuing research in legal fields.
Contact:
Ms Jaya Hemnani
Phone: +91 8128650883
Mr Sushil Goswami
Phone: +918128650813
Gujarat National Law University,
Atalika Avenue, Knowledge Corridor,
Koba, Gandhinagar - 382007,
Gujarat (India).
Email: nwlrm@gnlu.ac.in
Website: http://www.gnlu.ac.in
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