International Conference on Law and Society (ICLS 2012)

The XXXIII. International Conference on Law and Society aims to bring together leading academic scientists, researchers and scholars to exchange and share their experiences and research results about all aspects of Law and Society, and discuss the practical challenges encountered and the solutions adopted.

Date: 12th - 13th September, 2012
Venue: River View Hotel Singapore, 382 Havelock Road, Singapore 169629

Conference Proceedings:
The International Refereed Conference Proceedings will be blind peer reviewed by three competent reviewers and indexed by Excellence in Research for Australia (ERA), Google Scholar, Scopus, Compendex, Thomson Reuters, World Cat, EBSCO, GALE, Embase, Reaxys, Engineering Village / Engineering Index (EI), Library of Congress, British Library, Electronic Journals Library will be internationally distributed both in Electronic CD-ROM Format and Proceedings Book.

Online Paper Submission:
Authors are invited to submit full-length papers (maximum twelve pages), including figures, tables and references, of novel research material. To submit your full-length conference papers: http://www.waset.org/submit.php

Special Journal Issues:
ICLS 2012 has teamed up with the International Journal of Social and Human Sciences for publishing a Special Journal Issue on Advances in Law and Society. All submitted papers will have opportunities for consideration for this Special Journal Issue. The selection will be carried out during the review process as well as at the conference presentation stage. Submitted papers must not be under consideration by any other journal or publication. The final decision will be made based on peer review reports by the guest editors and the Editor-in-Chief jointly.

Important Dates:

Online Registration Form:
The Registration Form is available at the following link: http://www.waset.org/author.php

 Back