1st ICL 2012 - International Conference on Law
The Committee of International Conference on Law (ICL) invites you to participate in the 1st International Conference on Law ICL 2012. The Conference is an opportunity for academics, practitioners and students to come together, exchange ideas, and discuss emerging issues in law.
Date: 15th - 16th December, 2012
Venue: Pattaya, Thailand
We invite contributions focusing on law including but are not limited to:
- Corporate Laws
- Constitutional Laws
- International Trade Laws
- Criminal laws
- Civil Laws
- Intellectual property
- Property Law
- Family law
- Contract law
- Conflict of law
- Competition Law
- Consumer protection
- Environmental law
- Economics, Social and Political Justice
- Human rights
- Arbitration and ADR
- Media Laws
- Energy Laws
- Business laws
- Cyber Law
- Space Law
- International Law
Important Dates:
- Deadline of Abstract Submission: 14th September, 2012
- Notification of Acceptance: 30th September, 2012
- Deadline of Full Paper Submission: 30th October, 2012
Submission Method:
Prospective authors are invited to submit abstract at email id: navpravah.journal@gmail.com
Publication:
All accepted papers will also be published in Nav Pravah An international Research Refereed Journal (ISSN No. 2249-5649)
Contact:
Email: navpravah.journal@gmail.com