Real Estate Re-Structuring Project Finance & ADR Forum
The real estate market has been at the center of the economy's downturn. With the recession coming in the real estate market's has collapsed and all the real estate business throughout the world turned down. The conference is addressed to an audience looking to forward to understand the future perspective of India's growing real estate sector resulting in enhancing the economy.
This annual event focuses mainly to shrink the widening gap between, buyers and sellers, investors, real estate developers and to discuss about investment and financing opportunities and the legalities helping and hampering its growth.
The conference is addressed to an audience looking to forward to understand the future perspective of India's growing real estate sector resulting in enhancing the economy. This annual event focuses mainly to shrink the widening gap between, buyers and sellers, investors, real estate developers and to discuss about investment and financing opportunities and the legalities helping and hampering its growth.
Date: 28th June, 2012
Venue: JW Marriott Hotel, Juhu Mumbai
Who Should Attend?
Attendance is open to anyone interested in learning more about the real estate sector and its laws, but is specially recommended for:
- Real Estate Service
- Providers
- Brokers/Traders
- Fund/Asset Managers
- Developers/Builders
- Consultants
- Investors
- Legal Heads, Compliance Heads & Lawyers
- Senior Partners, Accounting Experts, Legal Professionals, etc.
Registration:
For registration, please contact:
- Mr. Yusuf Petiwala
Phone: +919819196833
Email: yusuf@legalera.in
- Ms. Anita Rodrigues
Phone: +919773935483
Email: anita@legalera.in
Contact:
13-B, Silver Craft Co-Op Society Ltd.
Pali Market, Pali Naka
Pali Mala Road, Bandra (W)
Mumbai - 400 050, Maharastra
Phone: +91-22-42064206
http://www.lereal-estatelaw.com