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The National University of Advanced Legal Studies (NUALS) - Spot admission for LL.M Degree Course 2010-11

The LL.M. Degree Programme of the National University of Advanced Legal Studies is a full time regular course of two years' duration in the credit and semester system, with each year consisting of two semesters. A student who is admitted to the LL.M. Degree programme can opt to pursue the Programme under any one of the Subject Groups offered by the University in that year.

Eligibility
The minimum qualification for admission shall be a pass in the 5 year B. A. LL.B. (Hons.) Degree Examination of the National University of Advanced Legal Studies or an examination recognized as equivalent thereto with a minimum of 50% of the total marks in the aggregate. However, candidates belonging to Scheduled Castes/Scheduled Tribes (SC/ST) are allowed to apply if they do have not less than 45% marks in the qualifying examination. Students who are appearing for the qualifying examination in full are also allowed to appear for the entrance test. However, they should submit the results of the qualifying examination at the time of interview/admission. If they do not do so, the candidate shall be considered ineligible.

Intake and Reservation
Intake for the LL.M. Degree Programme shall be 12. Reservation of seats shall be as applicable to SC/ST and Backward and Other Backward candidates as prevalent in the state of Kerala.

Admission Procedure
Spot Admission will be made on 10.08.2010. Registration Fee of Rs. 1,000/- (Rs. 500/- in respect of SC/ST candidates on production of proof of community) shall also be remitted along with the filled-in application form. The two Subject Groups offered in the 2010 admissions are (1) International Trade Law and (2) Constitutional & Administrative Law. Not more than six students will be enrolled under each subject group. The allocation of the students to the subject groups will be made on the basis of their choice and their respective rank as determined through the admission process. A candidate shall at the time of applying for the course indicate his preferences as to the Subject Groups offered in that year.

Contact Details
The National University of Advanced Legal Studies
Kaloor, Kochi, Kerala, Pin - 682 017
Ph: 0484 2337363,
Fax: 0484 2337857
E-mail : vc@nuals.ac.in, registrar@nuals.ac.in
Web: www.nuals.ac.in

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