Guru Nanak Dev University - Admission 2012
The Department of Laws at Guru Nanak Dev University, Amritsar was established in the year 1972 having LL.B. Course and in 1983, teaching of LL.M. was started. The Department now offers Bachelor of Laws LL.B. (Hons.) three years course and Master of Laws LL.M. (Hons.) two years course. There is also a provision for research leading to Ph.D. Degree.
Eligibility for LL.B (Hons.):
Bachelor degree of Guru Nanak Dev University or a degree recognized as equivalent with at least 45% marks in aggregate (40% marks in case of SC/ST candidates). The applicants who have obtained 10+2 or graduation through Open Universities system directly without having any basic qualification for prosecuting such studies are not eligible for admission in the law courses. The candidates should not have completed the age of 30 years (35 years in case of SC/ST and Backward classes) on the 1st of July of the year of admission. However, provisional admission may be given irrespective of the age condition subject to the final decision of the Punjab & Haryana High Court.
Eligibility for LL.M (Hons):
Bachelor of Law (Professional) degree with at least 55% marks in aggregate of all the three years/five years as the case may be. Any other examination recognized equivalent thereto.
Important Dates:
- Submission of Application: 07.06.2012 to 29.06.2012
- Admission/Counseling: 09.07.2012
Contact:
Guru Nanak Dev University,
Amritsar, Punjab, India
Phone: 0183-2258802-09/2450601-14, Ext. 3281
Email: gndulaw_asr@rediffmail.com
Website: http://gndu.ac.in
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