AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

The Indian Law Institute - Admission for LLM and PG Diploma Courses

The Indian Law Institute (ILI) was founded in 1956 primarily with the objective of promoting and conducting legal research. The Indian Law Institute has been granted Deemed University status in 2004 vide Government of India, Ministry of Human Resource Development Notification No. F.9-9/2001-U.3 dated 29.10.2004

Programme

Eligibility

LL.M. - 2 year course

LL.B. Degree 9with not less than 50% marks) recognized by Bar Council of India as eligible for enrolment as an advocate in India.

Or

A Law Degree from a foreign country with at least 50% marks in aggregate or equivalent grade.

LL.M. (Evening) - 3 year course

LL.B. Degree with not less than 50% marks from a recognized university.

P.G. Diploma Courses

  • Alternative Dispute Resolution
  • Corporate Laws and Management
  • Cyber Law
  • Environmental Law & Management
  • Intellectual Property Rights Laws
  • Labour Law

Minimum qualification for admission to the P.G. Diploma Courses except for Labour Law is a graduate degree from a recognized University. 5% weightage will be be given to the law graduates for admission to all Post Graduate Diploma Courses.

The minimum requirement for admission to the P.G. Diploma Course in Labour Law is a law degree or M.A. in social sciences (IInd Division)

Admission Procedure:
Separate application form is to be filled by the candidates for admission to LL.M. - 2 year course & LL.M. (Evening) - 3 year course.

However, there will be a Common Admission Test (CAT) for both the programmes. Separate merit list will be drawn for LL.M. - 2 year and LL.M. (Evening) - 3 year Course.

Admission to LL.M. programmes shall be made on merit based on the marks obtained by the candidates in the CAT to be held on 23rd June, 2012 (Saturday) and performance during Group Discussion & Viva-Voce to be conducted by the Institute after CAT.

Group Discussion and Viva-Voce:

Candidates will be shortlisted based on the marks obtained by them in the CAT and shall be called form group discussion and viva-voce to be conducted at the Indian Law Institute.

List will be notified on the website of the Institute. No separate communication would be sent. Final merit list will be prepared based on the marks obtained by the candidates in CAT, group discussion and viva-voce, I.E., out of maximum of 200 marks.

Separate merit list will be drawn for LL.M - 2 year and LL.M - 3 year course; group discussion and viva-voce are integral parts of the selection process. If the candidates called for group discussion & viva-voce do not appear for the same, they shall not be considered as eligible for admission.

Admission Schedule:

Master of Laws (LL.M.) - 2 year Course:

Particulars

Date

Commencement of Sale of Prospectus Containing Application Form

Tuesday, 1-5-2012

Last Date form Submission of Application Form

Friday, 8-6-2012

Date of Common Admission Test (CAT)

Saturday, 23-6-2012 at 3.00 p.m in the ILI, Delhi

Notification for CAT Result on the Website of the Institute

Monday, 2-7-2012

Group Discussion and viva-voce of short listed candidates

Thursday, 5-7-2012 (onwards)

Display of First Merit List

Last Date of Deposit of Fee

Tuesday, 10-7-2012

Friday, 13-7-2012

Display of Second Merit List

Last Date of Deposit of Fee

Tuesday, 10-7-2012

Friday, 20-7-2012

Display of Third Merit List, if required

Last Date of Deposit of Fee

Tuesday, 24-7-2012

Friday, 27-7-2012

Master of Laws (LL.M.) Evening -3 years Course:

Particulars

Date

Commencement of Sale of Prospectus Containing Application Form

Tuesday, 1-5-2012

Last Date form Submission of Application Form

Friday, 8-6-2012

Date of Common Admission Test (CAT)

Saturday, 23-6-2012 at 3.00 p.m. in the ILI, Delhi

Notification of CAT Result on the Website of the Institute

Monday, 2-7-2012

Group Discussion and viva-voce of short listed candidates

Thursday, 5-7-2012 (onwards)

Display of First Merit List

Last Date of Deposit of Fee

Tuesday, 10-7-2012

Friday, 20-7-2012

Display of Second Merit List

Last Date of Deposit of Fee

Tuesday, 17-7-2012

Friday 20-7-2012

Display of Third Merit List, if required

Last Date of Deposit of Fee

Tuesday, 24-7-2012

Friday 27-7-2012

Post Graduate Diploma Courses:

Particulars

Day & Date

Commencement of Sale of Prospectus Containing Application Form

Tuesday, 1-5-2012

Last Date for submission of Application Form

Monday, 2-7-2012

Display of First Merit List

Last Date of Deposit of Fee

Tuesday, 10-7-2012

Friday, 13-7-2012

Display of Second Merit List

Last Date of Deposit of Fee

Tuesday, 17-7-2012

Friday, 20-7-2012

Display of Third Merit List, if required

Last Date of Deposit of Fee

Tuesday, 24-7-2012

Friday, 27-7-2012

Note: The classes for LL.M. and Post Graduate Diploma courses will commence from Wednesday the 1st August, 2012.

Contact:
Bhagwan Dass Road,
New Delhi - 110001
Phone: 011-23387526, 011-23386321
Fax: 011-23782140
Email: ili@ili.ac.in
Website: http://www.ili.ac.in

Download LLM Application Form, PG Diploma Application Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement