Tripura University - Admission for LL.M
The admission to LL.M course (2012-14) shall be made on the basis of merit in the LL.M. Entrance Test, viva voce and academic performance in LL.B.
Duration: |
4 Semesters (2 Years) |
Specialization: |
Criminal Law; Contract and Insurance; Human Rights; Intellectual Property; Environmental Law; Constitutional Law; Competition Law |
No. of Seats: |
15 |
Eligibility:
The eligibility for LL.M is a three Year LL.B after Graduation under at least 10+2+3 pattern or five years LL.B under 10+2+5 pattern recognized by the Bar Council of India securing a minimum of 50% marks in the aggregate in LL. B. Degree.
Candidates appearing in the Final Year of the Qualifying Examination may also apply and appear in the Test. However, the candidate will be required to produce the original mark sheet of the qualifying examination at the time of getting admission. Reservation shall be as per the rules.
Important Dates:
Admission Form Distribution |
7th May,2012 |
Last Date of submission of filled-in form |
8th June, 2012 |
Date of Admission Test & viva voce |
25th & 26th June, 2012 |
Publication of Selection List |
28th June, 2012 |
Date of admission |
2th July, 2012 |
Commencement of classes |
16th July, 2012 |
Contact:
Department of Law,
Tripura University,
Suryamaninagar - 799022
Tripura (W), India
Phone: +91-381-2374801, +91-381-2374803
Fax: +91-381-237 4802
Email: tripurauniversity@rediffmail.com
Website: http://www.tripurauniv.in
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