Seminar on Limited Liability Partnerships (LLP) - New way of doing business
The Limited Liability Partnership (LLP) concept is simplistic in approach and also has a sense of futuristic vision. This provides form of a body corporate having limited liability, unlimited capacity and complete flexibility as to the operations and internal structure. It has also attracted keen interest from Indian groups who have either set up new LLPs or converted existing companies into LLPs. Given the tax and regulatory construct of LLPs along with the opening up of foreign investments, LLPs present themselves as a powerful opportunity to structure businesses in India. As the LLP presents a business structure it also raises concerns related to compliance, clarity on tax structure, governance issues etc.
In the same context, ASSOCHAM in association with FAPCCI is organizing a Seminar on "Limited Liability Partnership - New way of doing business - Time for clarity -" to discuss & deliberate about issues & concerns need to have clarity.
Date: 23rd May, 2012
Venue: FAPCCI, Hyderabad
ASSOCHAM is pleased to invite you to this seminar to seek a holistic view on using LLPs as a new legal structure for businesses and transactions in India as is being done globally.
The registration fee to attend this discussion is '1500 per participant. Seats are Limited.
We also have invited speakers from Ministry of Corporate Affairs, Ministry of Finance, Concerned State Authorities, Industry players with LLP Model, Legal firms, Accounting & Advisory Firms, Tax Experts and Economist & Academicians etc. to make this seminar fruitful.
Contact:
The Associated Chambers of Commerce and Industry of India
ASSOCHAM Corporate Office, 1, Community Centre Zamrudpur
Kailash Colony, New Delhi - 110 048
Phone: 46550555 (Hunting Line)
Fax: 46536481/46536482 46536497/46536498
Email: hitesh.khanna@assocham.com, manish.kumar@assocham.com, assocham@nic.in
Website: http://www.assocham.org/events/showevent.php?id=698
Download Brochure, Registration Form
