IIM, Calcutta - Executive Program in Corporate Regulations: Legal and Business Implications
NIIT Imperia Centre for Advanced Learning focuses on professional and educational needs of working professionals. NIIT Imperia has tied-up with the best institutes and organizations to provide top-notch education. Executive Program in Corporate Regulations: Legal and Business Implications - Indian Institute of Management, Calcutta.
Program Objectives
- To give an in-depth understanding of regulatory and legal framework in business transactions such like JVs, M & A's, International trade etc.
- To deal in detail with regulations in capital and for ex-markets, IPR, foreign investments etc.
Who Should Attend?
Professionals who require a knowledge of business laws and regulations like contract law, corporate law, IPR etc, professionals who work in the area of joint ventures, mergers and acquisition etc, professionals working in multinational organizations and require a knowledge of international regulations.
Program Design and Duration:
- Duration: Six Months
- Frequency: Twice a week
- Class Schedule: Thursday (6:30 pm to 9:30 pm) and Friday (6:30 pm to 9:30 pm)
Eligibility:
Minimum 1 year of work experience post completion of graduation. Graduates in any discipline with 50 % marks can apply.
The last date to apply is 15th May, 2012.
Contact:
Toll Free: 18002660304
Website: http://www.niitimperia.com
