Global Justice and International Law Conference 2026
The Global Justice and International Law Conference organized by Lloyd Law College is envisioned as an academic and policy-oriented forum that brings together scholars, academicians, legal practitioners, judges, diplomats, policymakers, researchers, and students to critically examine the foundational principles of international law, assess contemporary challenges to global justice, and explore innovative pathways for future legal and institutional reform.
The conference focuses on how global justice is defined, implemented, and contested in an interconnected world shaped by inequality, conflict, climate change, migration, and evolving governance systems.
Date: 21st & 22nd August, 2026
Mode: Hybrid (in-person and virtual participation)
Themes:
- Global Justice and Evolving International Legal Order
- Human Rights and Social Justice
- Technology, Cyber Law, and Global Justice
- Climate Justice and Environmental Law
- Conflict, Peace, and International Humanitarian Law
- International Economic Law and Inequality
- Access to Justice and Dispute Resolution
- Regional Perspectives on Global Justice
- Health, Bioethics, and Global Justice
- Emerging Issues in Global Justice
- Indigenous Rights and Cultural Justice
- Future of International Law and Global Governance
- Gender Justice and Intersectionality
- Intellectual Property in the Digital Age: Innovation and Protection
- Global Justice in International Aviation Law
Abstract Submission:
- Word Limit: 250-300 words
- Include: Title, Author(s), Designation, Affiliation, Contact Details, Keywords
- Format: MS Word, Times New Roman, 12 pt, 1.5 line spacing
Full Paper Submission:
- Word Limit: 6.000-10.000 words (including footnotes)
- Format: MS Word, Times New Roman, 12 pt, 1.5 spacing, justified
- Citation Style: ILI (consistent)
- Plagiarism Limit: Max 10%
Submission Procedure:
- Email abstract/full paper to: gjil@lloydlawcollege.edu.in
- Subject: "Abstract Submission - Global Justice and International Law Conference 2026" (or similar for full paper).
- Attach manuscript in Word/PDF format, adhering to guidelines.
- Review process: Peer-reviewed; acceptance notified via email.
Authorship Criteria:
Submissions are limited to a maximum of three authors per manuscript: one corresponding author and up to two co-authors. At least one author must hold a professional designation, be a research scholar, academician, legal practitioner, policymaker, or industry professional, ensuring scholarly rigour and expertise in the submission.
Registration Process:
- Submit abstract for review; acceptance confirms eligibility.
- Pay fee upon abstract acceptance (details via email).
- Confirmation via email post-payment.
Registration Fees:
- Faculty & Post-Doc Researchers: Rs. 1000/-
- Industry Professionals: Rs. 1000/-
- Ph.D. Scholars: Rs. 1000/-
- Students: Rs. 500/-
Note:
- Fees for foreign citizens (under the above categories) are the same.
- Covers participation; additional costs for accommodation/travel not included.
Important Dates:
- Abstract Submission: 15th June, 2026
- Notification of Acceptance: 30th June, 2026
- Full Paper Submission: 30th July, 2026
- Final Confirmation and Conference Schedule: 1st August, 2026
- Conference Date: 21st & 22nd August, 2026
Contact:
Phone: +91-8586870879
Email: gjil@lloydlawcollege.edu.in
