National Law School of India University, Distance Education Department - Admission for Master of Business Laws and One Year P.G. Diploma Courses 2010 - 2011
Application for Admission to Two Years' Master Of Business Laws (M.B.L) /One Year P.G. Diploma Courses in (1) Medical Law And Ethics (2) Human Rights Law (3) Environmental Law (4) Intellectual Property Rights Law
Admission to Distance Education Courses has been extended till 20th September, 2010.
All payments shall be made only through the Demand Draft drawn in favour of the 'Registrar, National Law School of India University, Bangalore', payable at Bangalore. Send four latest passport and stamp-size photographs for the University record, ID card and for conducting examination by the Distance Education Department. One duly stamped (Rs. 5/-) self-addressed envelope.
Master of Business Laws 1st Year (2 Years):
Application Fee Rs. 1000/- (Applies to application download also)
Admission Fee Rs. 2,000/- (one time)
Tuition Fee Rs. 10,150/- PA
All Post-Graduate Diploma Courses (1 Year):
Application Fee Rs. 1000/- (Applies to application download also)
Admission Fee Rs. 2,000/-
Tuition Fee Rs. 8,100/- PA
Master of Business Laws 2nd Year:
Payments shall be made only through the Demand Draft for Rs. 10,000/- drawn in favor of the 'Registrar, National Law School of India University', Bangalore, payable at Bangalore.
Application must be addressed to:
The Coordinator,
Distance Education Department (DED)
National Law School of India University,
Post Bag No. 7201, Nagarbhavi,
Bangalore-560 242.
Telephone No. 23160524 (Direct)
Fax No. 23160534; E-mail: ded@nls.ac.in
http://www.nls.ac.in/
Download Application Form for MBL 1st Year and Diploma Courses
Download Application Form for 2nd Year Master of Business Laws (M.B.L)
