Lex Witness Real Estate and Construction Legal Summit (RCL Summit 2012)
Economic importance of the construction industry in India is well recognized and there is a significant macro impact of projects stalled due to disputes or legal challenges.
The "Real Estate and Construction Legal Summit - RCL Summit 2012", a one day conference which aims to provides all stakeholders in the construction industry, including senior management, their general counsel, internal and well as external an opportunity to share thoughts and experiences, discuss and analyze new insights on how to risk manage legal facet of their business.
Date: 25th May, 2012
Venue: Hotel Le Meridien, New Delhi
Who should attend?
- Construction and Real Estate Owners
- Developers
- Corporate General Counsel
- Project Sponsors
- Contractors
- Law Firm Partners
- Legal Heads
Registration Fees:
Delegates |
For Corporate |
For Law Firms |
1 Delegate |
INR 8,000 |
INR 10,000 |
2 Delegates |
INR 13,500 |
INR 16,000 |
3 Delegates |
INR 18,000 |
INR 22,000 |
4 Delegates |
INR 5,500 per delegate |
INR 7,000 per delegate |
(12.36% Service Tax extra)
Registration:
Please send the completed registration form by email to rcls2012@witnesslive.in
Contact:
Lex Witness - India's 1st Magazine on Legal & Corporate Affairs
B 1/6, Lower Ground Floor, Hauz Khas
New Delhi - 110016
Phone: 011-43440000
Fax: 011-43440099
Email: info@witnesslive.in
Website: www.witnesslive.in
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