4th Asia Pacific Corporate Counsel Alliance (APCCA) Summit
The Indian Corporate Counsel Association (ICCA) is glad to host the "4th Asia Pacific Corporate Counsel Alliance (APCCA) Summit"
Date: 1st & 2nd May, 2012
Venue: India Habitad Center, New Delhi
The summit will feature the latest and most innovative thinking of corporate counsels, legal practitioners, business peoples and other experts in the region and beyond. Leading speakers from around the world including countries like Singapore, Indonesia, Sri Lanka, Malaysia, Philippines, London, United States, Australia and Canada will culminate under the same forum to share their insights and expertise, covering current issues faced by corporate counsels on their daily jobs and how they stay relevant to the corporations where they are engaged as In-House lawyers. In 2012 meet of APCCA members which will be hosted by Indian Corporate Counsel Association (ICCA) at New Delhi, ICCA will sign to join the Alliance.
Fees and Registration:
Description |
Fee |
Members of Indian Corporate Counsel Association (ICCA) |
Rs. 15,000/ |
Members of All Supporting Associations |
Rs. 26,000/ |
Non member In house counsels (Indian) |
Rs. 20,000/ |
Other Indian |
Rs. 22,000/- |
Overseas Participants |
Rs. 30,000/- |
Please complete and email the registration form to bhargav.bhuyan@gmail.com.
Contact:
Indian Corporate Counsel Association
C/o: Corplaw Media,
C-172,1st floor, Dayanand Colony,
Lajpat Nagar-IV, New Delhi - 110024.
Phone No: 91-11-46104920
Mobile: +91-9811872365
E-mail: bhargav.bhuyan@gmail.com
Website: www.iccaonline.org.in/conference/index.html
Download Registration Form