The Legal Era Private Equity Forum
The Indian market, with its strong growth rate, offers unique Private Equity (PE) opportunities. However, the current economic climate makes it essential for investors to take into consideration oscillating factors such as rupee-dollar fluctuations, the political climate and government regulations, all of which lead to economic volatility.
Date: 26th & 27th April, 2012
Venue: Four Seasons Hotel, 114 Dr. E. Moses Road, Worli, Mumbai - 400 018
The forum is addressed to an audience looking to discuss and analyze the compelling investment opportunities available in the world's largest democracy, specifically LPs, GPs, CEOs, and executive and top level management professionals from main stakeholders groups such as restructuring funds, investment banks, turnaround funds, private equity funds, corporations, consulting companies and law firms. Participants can look forward to lively debates and interactions in the form of one-on-one meetings, speed networking, workshops, panel discussions, strategic topical sessions, case studies and virtual conferences.
The conference will witness the presence of eminent corporate delegates including the Aditya Birla Group, Infosys, Larsen & Toubro, Reliance and the Tata Group. Participants will be able to interact with high profile speakers including a high powered government delegation.
Who should Attend?
Attendance is open to anyone interested in learning more about PE opportunities.
- Corporate CEOs
- Private equity professionals
- Commercial bankers
- Mezzanine players
- Corporate financiers
- Lawyers
- Due diligence providers
- CFOs
- Directors of corporate development
- Risk insurance carriers and brokers
- Investment banks
- Management consultants
- Accounting firms
Contact:
13-B,Silver Craft Co-Op Society Ltd.
Pali Market,Pali Naka
Pali Mala Rd, Bandra (W)
Mumbai - 400 050, Maharastra, India
Phone: +91 22-4206 4206
For Registration: Jovita Narkar at 022-4206 4209
Email: jovita@legalera.in
Website: www.leprivateequity.com
