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Symbiosis Centre for Distance Learning (SCDL) - Admission Notice for various Certificate Programs

Admission Procedure for

  • Certificate Program in Cyber Laws (CPCL)
  • Certificate Program in Right to Information Act (CPRTI)
  • Certificate Program in Consumer Protection Act (CPCPA)

Students may walk into SCDL with the completed application form, registration fee and all other required documents. If the student satisfies all admission and eligibility criteria, then the student can walk out with the Admission Letter, Identity Card (for confirmed admission) and Welcome Kit. Application forms sent by post along with registration fees and required documents are scrutinized for eligibility. Confirmed Admission Letter, Identity Card along with Welcome Kit is sent to students if the student is found to be eligible for admission.

Students admitted on provisional basis do not receive an ID card until their admission is confirmed. They must submit required documents or comply with deficiencies immediately upon receipt of provisional admission letter so as to get confirmed admission. Provisional admissions of students failing to submit the required documents on or before November 22nd, 2010 are liable to be cancelled. It is the sole responsibility of the student to submit all the required documents within the prescribed time-line.

Details

Date

Walk-in admission

On all working days till
31st July, 2010
from 10.30 am to 4.30 pm
Monday to Saturday

Last date of submission of
application form (by post) for
admission to all other programs
along with registration fees so as
to reach SCDL

31st July, 2010

Last date for submitting 1st
Installment of program fees
so as to reach SCDL

31st July, 2010

Last date for applications for
change of program so as to
reach SCDL

31st July, 2010

Last date for applications
(in prescribed format only) for
cancellation of admission and
fee refund for all programs so
as to reach SCDL

3rd September, 2010

Last date for submitting 2nd
Installment of program fees
so as to reach SCDL

24th September, 2010

Last date for applications for
change in Specialization so
as to reach SCDL

8th October, 2010

Last date for all documents to
be received by SCDL for
admission confirmation of
provisionally admitted
students

22nd November, 2010

Last date for applications for
Additional (dual) Specialization
(applicable for PGDBA & PGDIM
program only) so as to reach SCDL

17th December, 2010

Late admissions:
Students admitted after 1st September 2010 will be considered as late admissions. Late admissions beyond prescribed time-line may be given with the Director's approval only. Late admitted students are required to pay the prescribed fees for the program they have enrolled in full, (i.e. 1st & 2nd installments together) and they will not be eligible for any kind of refund of fees or change of Program / Specialization.

Symbiosis Centre for Distance Learning (SCDL)
Symbiosis Bhavan, 1065 B,
Gokhale Cross Road, Model Colony, Pune - 411016,
Maharashtra, India.
Tel.: 020 66211000 - 20
Fax: 020 66211040 / 41
Web: www.scdl.net


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