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5th Vox Anatolis Moot Court Competition, 2026

The National Law University and Judicial Academy, Assam (NLUJAA) is going to organize the 5th Vox Anatolis Moot Court Competition, 2026.

Date: 13th - 15th March, 2026
Mode: Online

Vox Anatolis, or "The Voice of the East" uniquely focuses on legal issues pertinent to Northeast India. The subject matter of the competition is dedicated to drawing attention to the rich and complex issues of the Northeast, ensuring that the region's unique perspectives are represented in broader legal discourse. By concentrating on pressing legal questions specific to this part of India, the competition not only fills a significant gap in the moot court circuit but also provides participants with an unparalleled opportunity to engage with matters of critical regional importance.

Eligibility:
Students duly enrolled in and pursuing a 5-year or 3-year LL.B. programme are eligible to participate.

The Moot Proposition:
The theme of the 5th Vox Anatolis Moot Court Competition, 2026, is Inter-State Water Dispute.

Registration Process:

  • Teams wishing to participate in the competition are required to register through the following link:
    https://forms.gle/yTDNTfJQpXRLSRyz8
  • The competition will consist of a memorial evaluation round, following which 32 teams will advance to the online oral rounds.
  • Kindly note that multiple teams from the same institution are permitted to participate.

Registration Fee:
All registered teams are required to make a single final payment of Rs. 3,300/-, inclusive of all applicable GST charges.

The brochure, rulebook, moot proposition, payment portal and other relevant information may be accessed here:
https://linktr.ee/VoxAnatolis2026

Awards:

  • Best Team Award: INR 1,00,000/-
  • Runners-Up Team Award: INR 50,000/-
  • Best Memorial Award: INR 20,000/-
  • Best Speaker Award: INR 20,000/-
  • Best Researcher Award: INR 10,000/-

Important Dates:

Release of the Moot Proposition, Rulebook, and Brochure: 15th January, 2026
Deadline for Registration: 18th February, 2026
Deadline for Seeking Clarifications: 10th February, 2026
Release of Clarifications: 12th February, 2026
Submission of Memorials: 25th February, 2026
Declaration of Memorial Qualifier Results: 5th March, 2026
Oral Rounds: 13th to 15th March, 2026

Contact:
Dr. Shailendra Kumar
Faculty Coordinator
Phone: +91-9839611088

Ms. Anchal Singh
Convenor, Moot Court Committee
Phone: +91-7388613636

Mr. Aroni D. Swami
Phone: +91-9706555647

Mr. Dhruv Vashisht
Phone: +91-9917511195

Ms. D. Kusumitha Rao
Phone: +91-9741875935

Ms. Maneha D. Neog
Phone: +91 91016 06708

Email: voxanatolis@nluassam.ac.in, mootcourt@nluassam.ac.in

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