ICADR - Post Graduate Diploma in Family Dispute Resolution 2012
The International Centre for Alternative Dispute Resolution (ICADR), working under the aegis of Ministry of Law and Justice, Govt. of India and NALSAR University of Law, Hyderabad (Established under the A.P. Act No. 34 of 1998) announces admission to the Fourth Batch of Post Graduate Diploma in Family Dispute Resolution through Proximate Education.
This course covers the entire law on family matters and one Paper on Psychology which includes the skills of Counseling. There are also Simulation Exercises for imparting practical training. The ICADR has successfully conducted 3 Batches and the 4th Batch is about to commence.
Eligibility:
The minimum eligibility for admission to the diploma course is Graduation. The duration of the course is 6 months. The Study Material prepared by experts will be supplied to the students. The Contact Classes will be held at specified centers depending upon the number of candidates.
Interested candidates may obtain the Prospectus-cum-Application Form containing full details of the course from The Secretary, ICADR, Regional Centre, 10th Floor, Gaganvihar Building, Opp. Gandhi Bhavan, M.J.Road, Hyderabad - 500 001 by remitting Rs.250/- in cash or Bankers Cheque/Demand Draft in favour of ICADR payable at Hyderabad. The application form duly filled in should reach ICADR on or before 20th April, 2012.
Contact:
The Secretary,
ICADR, Regional Centre,
10th Floor, Gaganvihar Building,
Opp. Gandhi Bhavan, M.J. Road,
Hyderabad - 500 001
Phone: 24745165/24731514/24653892/24657588
Email: icadr@nic.in, icadr@rediffmail.com
Website: www.icadr.ap.nic.in
Download Application Form, Rules