AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 



National Conference on Intersection of Artificial Intelligence and Law

Amity Law School, Amity University Chhattisgarh, is hosting a 2-Day National Conference on "Intersection of Artificial Intelligence and Law" to explore the interface of legal systems with emerging AI technologies. The conference aims to address the evolving role of AI in law, its regulatory implications, and the future of justice and governance.

Date: 20th & 21st August, 2025
Time: 10: 00 AM TO 4:00 PM
Mode: Hybrid Mode
Venue: Amity University, Chhattisgarh

Sub-Themes:

  • AI in Legal Research and Practice
  • AI as a Technology and Law
  • AI and Data Protection Laws
  • AI and Judicial Decision-Making
  • AI and Community Legal Services
  • Any other topic relevant to the theme 'AI and Law'

Abstract Submission:

  • Word limit: 250-300 words
  • Must include: Title, Author(s) Name(s), Affiliation, Designation, Contact Details, 5 Keywords
  • Format: MS Word, Times New Roman, 12 pt, 1.5 line spacing

Full Paper Submission:

  • Word count: 3,000-5,000 words (including references)
  • Format: MS Word, Times New Roman, 12 pt, 1.5 line spacing, justified
  • Citation Style: JILI (Journal of Indian Law Institute)
  • Plagiarism Limit: Not more than 10%, inclusive of AI-generated content
  • Presentation Time: 8-10 minutes (PowerPoint optional)
  • Submit to: nationalconferenceonai.als@gmail.com
  • All submissions will undergo double-blind peer review. Selected papers will be published in an ISBN-edited book. Soft copies will be provided to the authors. Hard copies will be available on request for additional charges.

Abstract Submission Form:
https://forms.gle/4SF1dSWW4qCKBnSn6

Cash Prizes:

  • 1st Prize: Rs. 5000/-
  • 2nd Prize: Rs. 3000/-
  • 3rd Prize: Rs. 2000/-

Awards:

  • Certificate of Merit will be provided to top 3 paper presentations.
  • Best 10 papers to be published in an ISBN book.
  • E-Certificate for all participants

Registration Fees:

  • Students & Research Scholars:
    • Single Author: Rs. 600
    • Co-author: Rs. 900
  • Academicians & Professionals:
    • Single Author: Rs. 800
    • Co-author: Rs. 1200
  • Faculty/Students from Amity Institutions:
    • Single Author: Rs. 500
    • Co-author: Rs. 800

Note: GST @18% extra on all categories

Important Dates:

Abstract Submission Deadline: 15th July, 2025
Full Paper Submission Deadline: 25th July, 2025
Payment Deadline: 25th July, 2025
Conference Dates: 20th - 21st August, 2025

Contact:
Mr. Toshan Chandrakar
Faculty Convenor
Email: tchandrakar@rpr.amity.edu

Ms. Shruti Shrivastava
Faculty Co-Convenor
Email: sshrivastava@rpr.amity.edu

Ms. Rashmi Boerwanshi
Student Convenor
Phone: 91-6260131942

Mr. Akash Sharma
Student Convenor
Phone: +91-9406055200

Centre for Excellence in Intellectual Property Law,
Amity Law School, Amity University Chhattisgarh
Email: nationalconferenceonai.als@gmail.com

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement