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Law Common Entrance Test (LAWCET) - 2012; Post Graduate Law Common Entrance Test (PGLCET) - 2012

Applications are invited for appearing Law Common Entrance Test (LAWCET - 2012) and Post Graduate Law Common Entrance Test (PGLCET - 2012) for admission into 3 years & 5 years LL.B / B.L course and LL.M programmes for the academic year 2012-13. The enterance exam is organized by Sri Venkateswara University, Tirupati.

Eligibility:

  • 3 year LL.B / B.L. Course: The Candidates for 3 year LL.B. / B.L. should have passed any Graduate Degree (10+2+3 pattern) of a recognized University with 45% of aggregate marks or any other examination recognized as equivalent by the Universities concerned.
  • 5 Year LL.B./B.L. Course: The Candidates for 5 year LL.B. / B.L. should have passed two year Intermediate Examination (10+2 pattern) with 45% of aggregate marks or any other examination recognized as equivalent by the University concerned or the Board of Intermediate Education, A.P.

Note: There is a relaxation of 5% of marks in the above qualifying examinations for 3 year / 5 year Law course in favour of the Candidates belonging to SC / ST.

Important Dates for LL.B / B.L.:

Date of Commencement of Sale of Application Forms

12-03-2012

Last Date for Sale and Submission of Applications without Late fee
(All head post offices including University Campus Post Offices in AP,
Designated Axis Bank Branches in AP)

18-04-2012

Last Date for Sale and Submission of Application
with late fee of Rs.200/-
with late fee of Rs.500/-


19.04.2012 to 25.04.2012
26.04.2012 to 30.04.2012

Date and Time of the Entrance Tests

3 Year LAWCET - 2012 02-06-2012 (Saturday) 10.00 - 11.30 a.m.

5 Year LAWCET - 2012 02-06-2012 (Saturday) 10.00 - 11.30 a.m.

The DD should be drawn in favour of the "Secretary, A. P. State Council of Higher Education ", Payable at Hyderabad.

Hall Tickets and Rank Cards:
The candidates should note that the Hall Tickets and Rank Cards will not be sent by post.

The candidates have to download the Hall Tickets from the website www.aplawcet.org one week before the Test by entering the application Number. Hence, the candidates are advised to note the application number. The candidates are also advised to download the Rank Cards from the website ww.aplawcet.org after one week of the publication of results.

Important Dates for LL.M / M.L:

Date of Commencement of Sale of Application Forms

12-03-2012

Last Date for Sale and Submission of Applications without Late fee (in the notified University colleges of LAW in A.P.)

18-04-2012

Last Date for Sale and Submission of Application (only at Office of the Convener, PGLCET - 2012, S.V.University, Tirupati - only in person by way of DD)
with late fee of Rs.200/-
with late fee of Rs.500/-



19.04.2012 to 25.04.2012
26.04.2012 to 30.04.2012

Date and Time of the Entrance Tests

02-06-2012 (Saturday) 02.30 - 04.00 p.m.

Courses Offered:

  • LL.M/ M.L. Courses are offered as full-time regular courses in the University Colleges, constituen t/ PG Colleges of the University and Private Law Colleges affiliated to the Universities.
  • The candidates seeking admission into LL.M. (self-financing) and LL.M. (Private Appearance) of Osmania University, Hyderabad also need to qualify in the PGLCET-2012

Contact Details
LAWCET - 2012 & PGLCET - 2012
# 204, 1st Floor, Old MBA Building,
Sri Venkateswara University,
Tirupati - 517 502,
Andhra Pradesh, India
Phone: 0877-2289372, 0877-2248111
Website: www.aplawcet.org

Download Application Form for LAWCET 3 yrs, LAWCET 5 yrs, PGLCET
Download Instruction Booklet for LAWCET 3yrs & 5yrs, PGLCET Booklet

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