National Seminar on Infrastructure Law
The Centre for Law and Development is organizing a two fay National Seminar on "Infrastructure Law". Government officials, members of the public, public interest protection groups, academicians, lawyers, officials from corporate sectors, NGOs, researchers, students and others interested in the subject are invited to present papers on the themes mentioned in the breakup of the seminar.
The topic identified for the seminar is on Infrastructure Law. As there is no clear definition on infrastructure, various governmental agencies have identified some sectors to be brought under the head of infrastructure on the basis of certain characteristics. The areas identified for the seminar follow the same pattern.
Date: 23rd - 24th March, 2012
Venue: Centre for Law and Development, NUALS, Kochi, Kerala
Themes:
- Metro Rail as a mass public transport System,
- Highways - special reference to concept of BOT,
- Port development and Transshipments Terminal,
- Waterways - identification of possibilities and planning,
- Miscellaneous - Airport, water management, real estate, oil and gas
Contact:
Centre for Law and Development,
National University Of Advanced Legal Studies,
Kalamassery, Kinfra Hi-Tech Park,
HMT Colony P.O.,
Kerala - 682503,
Phone: 0484-2555990, 0484-2555991
Email: cld@nuals.ac.in
Website: www.nuals.ac.in
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