National Conference on "Private International Law"
Amity Law School, GGS IP University, New Delhi and the All India Law Teachers Congress (AILTC) are jointly organizing a two day Conference on Private International Law at Amity Campus, Noida.
Date: 26th & 27th May, 2012.
Themes: Private International Law
Sub-Themes:
- Legal Education in India
- Surrogacy & inter Country Adoption in India
- NRI marriages in India
- International Commercial Transaction
- Women and Child Trafficking
Registration Details:
- Confirm your participation by sending registration fee of Rs.700/- by a Demand Draft in favor of Amity Law School, GGS IP University, New Delhi, payable at New Delhi.
- Registration charges are fixed at 700 INR and the Registration charges will include Tea, Lunch on 26th and 27th May, 2012 along with the folder containing study material and a pen.
- Please send the completed registration form along with the Draft, with "Registration Form for National Conference on Private International Law", subscribed on the envelope to:
Amity Law School,
GGS IP University,
F-1 Block, Sec 125,
Amity Campus, Noida - 201303
Important Dates:
Last date for Registration |
7th May, 2012 |
Deadline for submission of Abstracts |
30th April, 2012 |
Notification of Abstract Confirmation |
10th May, 2012 |
Submission of Paper |
18th May, 2012 |
Contact:
Prof. M.K. Balachandran (Director)
Amity Law School- Delhi
Email: director@als.amity.edu
Mr. Ajay Kumar
Phone: +91-9868034567
Download Notification, Registration Form
