Inter-Pacific Bar Association Annual Meeting & Conference
Inter-Pacific Bar Association Annual Meeting & Conference asserts its role as a key and dynamic symposium that explores the areas of opportunities and scopes offered to the lawyers across the globe with new regulatory laws and legal practices. More to it, analysis and elaborate study shall be entertained over the confronts that come up in the course of the commercial lawyers over the Asian and Pacific countries as well as in the globe.
Inter-Pacific Bar Association Annual Meeting & Conference is going to discuss a complete array of topics ranging from strategic planning in the modern times airline alliances, upgrades in merger control in the region of Asia Pacific, disputes in trades and financial sectors, and multiple others.
The theme for the conference is "Legal Trends, Thoughts and Times", which aptly focuses on the opportunities and challenges that lawyers across the world have in contemporary times.
Date: 29th February - 3rd March, 2012
Venue: The Taj Palace Hotel, New Delhi
Registration:
Registration details are available at the following link: http://www.ipba2012.org/registration.html
Contact:
Mr. Lalit Bhasin
Chair Host Committee, President Elect, IPBA
10th Floor, 10 Hailey Road, New Delhi - 110 001
Phone: +91-11-23722452-53/23326968/23315024
Fax: +91-11-23329273
Email: lalit@ipba2012.org, conference@ipba2012.org
Website: http://www.ipba2012.org
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