Indian Law Institute invites applications for Online Courses
The Indian Law Institute has begun the procedure for admissions into two of its online courses in Cyber Laws and Intellectual Property Rights and Information Technology. Both courses are for a duration of three months each.
The online course for Cyber Laws will cover subjects such as fundamentals of cyber laws and cyber world, regulatory framework, cyber crimes and e-commerce.The course on Intellectual Property Rights and Information Technology will focus on basic laws of patents, copyright, trademarks and management in intellectual property rights.
The eligibility criterion for the courses is a diploma or degree after class 12. the application form for the courses can be downloaded from the website.
The Last date for the receipt of online Application Form is 10th August, 2010. For more details refer: http://ilidelhi.org/e-learn.htm
Contact:
Indian Law Institute
Bhagwan Das Road,
New Delhi - 110001
Tel. No: 011- 23389849
Fax No: 011- 23782140
Email: e_ipr@ilidelhi.org
Download Application Form