India International University of Legal Education and Research (IIULER), Goa - Admission 2025
Applications are invited from eligible candidates for admission to 5 year integrated B.B.A. LL.B. (Hons.), B.A. LL.B. (Hons.), 1 year LL.M and Ph.D./LL.D programme at India International University of Legal Education and Research, Goa for the academic year 2025-26.
Courses Offered:
- B.B.A. LL.B (Hons.). - 5 year Integrated Programme
- B.A. LL.B. (Hons.) - 5 year Integrated Programme
- LL.M. - 1 year Programme
- Ph.D. / LL.D - Programme
Eligibility:
B.B.A. LL.B (Hons.) / B.A. LL.B. (Hons.) - 5 year Integrated Programme:
- There is no upper age limit for candidates appearing for UG Programme through the CLAT 2025.
- Candidates who have passed in 10+2 or an equivalent examination with a minimum of:
- Forty five percent (45%) of marks or its equivalent in grade
- The result of the qualifying examination (i.e., 10+2) shall be submitted by the candidate at the time of admission, failing which the candidate shall be ineligible for admission to the course they may have applied for.
- Candidates appearing for the qualifying examination in March/ April, 2025 are also eligible to apply. However, they shall be required to produce an evidence of their passing the qualifying examination at the time of admission, failing which they shall lose their right to be considered for admission.
- If more than one candidate secures an equal number of marks in the CLAT 2025, the break of tie shall be by the following procedure and order as under:
- Higher marks in the component/section on Legal Aptitude in the CLAT 2025 exam;
- Higher age;
- Computerised draw of lots
LL.M. - 1 year Programme:
- An LL.B. Degree or an equivalent examination with a minimum of Fifty percent (50%) marks or its equivalent grade in case of candidates belonging to General/OBC/NRI categories.
- Candidates appearing for their qualifying examination in April/May 2025 are also eligible to apply.
- There is no upper age limit for appearing for the CLAT 2025.
- Tie Breaker Rule: In case of equal marks, the break of tie shall be by the following procedure and order as under:
- Higher age;
- Computerised draw of lots
Ph.D. / LL.D - Programme:
- The Degree of Doctor of Laws (LL.D) is awarded to a candidate, who has obtained Ph.D and has submitted a thesis on the basis of original and independent research in any particular area of law or inter-disciplinary subjects having relevance upon law and that makes a contribution to the advancement of knowledge. The thesis should not be just a compendium of research works in a subject, but should be a narrative of all the research work tied through a theme with an aim to substantially contribute to the academic literature by advancing the knowledge in the subject.
- A candidate seeking admission to a higher research degree must have pursued outstanding research in the conce.rned discipline and has obtained the minimum qualifications necessary for admission as mentioned below:
- The candidate must have obtained a Ph.D. from this University or from any Indian University recognized by the UGC or Foreign University recognized by the UGC;
- The candidate has completed a period of 3 years from the date of obtaining the Ph.D or the candidate shall have 10 years of Teaching/ Research experience along with a Ph.D. degree.
- The candidate must have substantial research publications in peer reviewed/ UGC CARE list/ SCOPUS journals and books published by reputed publishers.
Online Application:
https://www.iiuler.com/user/enquiry/
Contact:
IIULER-Goa
Upasnagar, Sancoale, Airport Road,
South Goa, Goa - 403726, India.
Phone: +91-9765676830, +91-9764600206
Email: info@iiuler.edu.in
Website: https://www.iiuler.edu.in/