AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

BITS Law School - Admission 2025

Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B. (Hons.) and B.B.A. LL.B. (Hons.) programme at BITS Law School for the academic year 2025-26.

Courses Offered:

  • B.A. LL.B. (Hons.) - 5 year Integrated Programme
  • B.B.A. LL.B. (Hons.) - 5 year Integrated Programme

Eligibility:

B.A. LL.B. (Hons.) / B.B.A. LL.B. (Hons.) - 5 year Integrated Programme:

  • Completed grade 10 or equivalent from a recognised board
  • Completed grade 12 or equivalent from a recognised board with a cumulative score of at least 45%
  • BITS Law Admissions Test/CLAT/ SLAT/LNAT /AILET/MH CET Law entrance test score

Note: Applicants yet to receive their final grade 12 and/or law entrance exam scores are eligible to apply and will be expected to indicate in their application form that they are awaiting their results. An application will be considered complete only once all relevant scores have been shared.

How to Apply:

  • Step 1: Register Yourself
  • Step 2: Verify Email
  • Step 3: Fill Online Application Form
  • Step 4: Upload Documents
  • Step 5: Submit Application
  • Step 6: Shortlisted Candidates Appear for Personal Interview

Online Application:
https://bitslawschool.edu.in/apply/

Contact:
BITS Law School
Kalyan-Murbad Road, Village Kamba,
Pawshepada, Taluka Kalyan,
District Thane - 421301
Phone: +91-8824400600
Email: admissions@bitslawschool.edu.in, info@bitslawschool.edu.in
Website: https://www.bitslawschool.edu.in/


rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement