Seminar on Vodafone - Hutchison Acquisition
A Seminar is being organized by ILS Law College, Pune on the recent ruling of the Supreme Court in the case of Vodafone International Holdings B.V. Vs. Union of India (UOI). The event will be honored by the guest speakers from a leading law firm Nishith Desai Associates:
- Ms. Bijal Ajinkya, Partner, Head of the International Tax team.
- Ms. Mansi Seth, Senior Associate, International Tax team.
Date & Time: 3rd February, 2012 at 3 P.M (1500hrs)
Venue: Auditorium, Laxmi Building, ILS Law College, Pune.
Participation:
- All are invited.
- No registration is required!
Contact:
Miss. Mrinali Kaul
Student coordinator
Email: mrinali89@gmail.com
