3rd Anti Trust Law Moot Court Competition - NLU, Jodhpur
The National Law University, Jodhpur in association with Amarchand & Mangaldas & Suresh A. Shroff & Co., and under the patronage of the Competition Commission of India, is proud to bring to you the third edition of the NLU Antitrust Law Moot Court Competition, which will be organized and hosted at the University campus from 2nd - 4th March, 2012.
Schedule:
Registration Deadline: |
29th January, 2012 |
Release of Proposition and Rules: |
30th January, 2012 - 2nd February, 2012 |
Last date for seeking Clarifications: |
7th February, 2012 |
Release of Clarifications: |
11th February, 2012 |
Last date for Submission of Memorials: |
28th February, 2012 |
Moot Court Competition: |
2nd - 4th March, 2012 |
Registration:
Kindly confirm registration by sending the enclosed registration form along with a Demand Draft or Pay Order for Rupees Two Thousand Five Hundred only (Rupees 2500/-) in favour of the 'Registrar, National Law University, Jodhpur' payable at Jodhpur latest by 29th January, 2012.
Provisional registration, in case the team composition has not been determined, may be done by sending an e-mail confirming participation. Kindly direct all correspondence related to the Competition to antitrustnlumoot@gmail.com.
Contact:
Mr. Pranay Bagdi
Convenor, Moot Court Committee
Phone: +91-9352038549 / +91-9415014689
Mr. Arjun Pall
Jt. Convenor, Moot Court Committee
Phone: +91-9950089787 / +91-9873773935
E-mail: antitrustnlumoot@gmail.com
Website: www.nlujodhpur.ac.in/antitrust.php
Download Invitation, Registration Form