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Seminar on Effective Dispute Resolution - A Malaysian & Indian Perspective

The Seminar is jointly organized by the Kuala Lumpur Regional Centre for Arbitration (KLRCA) and the Chartered Institute of Arbitrators (CIArb India Branch).

Date & Venue:
27th January, 2012 at New Delhi
30th January, 2012 at Mumbai

Contact:
Ms. Alia
No. 12, Jalan Conlay
50450 Kuala Lumpur, Malaysia
Phone: +603-2412 0103
Email: events@klrca.org.my
Website: www.klrca.org.my

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